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High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 33 of 85

High Courts16 Jul 2012Dismissed

Krishan Lata Vs Vipan Chand

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0090

Civil Procedure Code, 1908 (CPC) — Section 100, 11, 9Transfer of Property Act, 1882 — Section 60
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High Courts16 Jul 2012Dismissed

Ankush Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 363, 366A, 376, 506
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High Courts11 Jul 2012Allowed

Bhumika Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 2 Crimes 469 : (2012) 3 ShimLC 1395

Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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