High Courts05 Jul 2012Allowed
Union of India and Others Vs Prem Chand
High Court Of Himachal Pradesh · (2013) 136 FLR 919 : (2012) 3 ShimLC 1484
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 34 of 85
High Courts05 Jul 2012
Janardhan Mukhaik Vs Market Committee Shimla and Kinnaur
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1410
Arbitration and Conciliation Act, 1996 — Section 11(6), 80, 9
High Courts05 Jul 2012Dismissed
State of Himachal Pradesh Vs Manoj Kumar @ Mukhia and Another
High Court Of Himachal Pradesh · (2013) 2 Crimes 464 : (2012) 3 ShimLC 1386
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts05 Jul 2012
State of Himachal Pradesh Vs Surender Mohan
High Court Of Himachal Pradesh · (2013) 1 ShimLC 176
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162(1), 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Jul 2012Allowed
Parveen Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1479
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366
High Courts04 Jul 2012
Gian Chand Vs Raj Kumari
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts04 Jul 2012
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Bhima Devi and Others
High Court Of Himachal Pradesh · (2013) ACJ 2061 : (2012) 3 ShimLC 1724 : (2012) 4 TAC 21
Motor Vehicles Act, 1988 — Section 10, 14, 2(21)
High Courts03 Jul 2012
State of Himachal Pradesh Vs Gian Chand
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1303
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Jul 2012
Ram Prakash Vs Sneh Lata alias Malka
High Court Of Himachal Pradesh · (2013) 1 ShimLC 195
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 2(f), 2(o), 2(s), 5Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts03 Jul 2012Dismissed
Balbir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 LLN 155 : (2012) 3 ShimLC 1286
Industrial Disputes Act, 1947 — Section 25(F)
High Courts03 Jul 2012
Oriental Insurance Company Ltd. Vs Smt. Mamta Kalura and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1290
High Courts03 Jul 2012
Nirmla Devi (Smt.) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1335
Penal Code, 1860 (IPC) — Section 307, 328, 34, 392
High Courts03 Jul 2012Allowed
Manohar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1342
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 2(iii)(a)
High Courts02 Jul 2012Dismissed
Surinder Singh Vs Kehar Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 471
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts28 Jun 2012
M/s Himachal Techno Engineers and Shri Vijay Chauhan Sole Proprietor M/s Himachal Techno Engineers Anu near Degree College, Hamirpur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0155
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts28 Jun 2012Allowed
Amit Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0058
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts28 Jun 2012
M/s Himachal Techno Engineers Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0057
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts27 Jun 2012
Dr. Vikas Gupta Vs State of Himachal Pradesh, Directorate of Medical Education and Himachal Pradesh University Dr. Vijay Singh Chandel Vs The Principal Secretary (Health) to the Government of Himachal Pradesh, Shimla-2 and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0144
High Courts27 Jun 2012
Pawan Kumar Alias Doctor Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 RCR(Criminal) 895
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(1), 42(2)
High Courts27 Jun 2012Allowed
Inder Raj Mathur Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) LabIC 1017