High Courts23 Jun 2011Dismissed
Begi and Others Vs Prem Kumar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0063
Specific Relief Act, 1963 — Section 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 86 of 152
High Courts23 Jun 2011Allowed
Sh. Madan Lal Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0029
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jun 2011Dismissed
Smt. Hardei Vs Sh. Amin Chand and Others
High Court Of Himachal Pradesh · AIR 2011 HP 103 : (2011) 2 ShimLC 426
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 53A
High Courts23 Jun 2011Dismissed
Era Construction (India) Limited and Others Vs Johri Lal Bansi Dhar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17
High Courts22 Jun 2011
Land Acquisition Collector-II and Another Vs Vimal Gandhi and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 487
Land Acquisition Act, 1894 — Section 18, 4
High Courts22 Jun 2011
Om Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0246
High Courts22 Jun 2011
Jagat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0208
High Courts22 Jun 2011
Surjit Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0177
High Courts22 Jun 2011
Yash Pal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0176
High Courts22 Jun 2011
Attar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0141
High Courts22 Jun 2011Dismissed
Sh. Jai Singh and Another Vs Smt. Sarla Devi
High Court Of Himachal Pradesh · (2011) 2 ShimLC 423
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts22 Jun 2011Allowed
Reliance Infratel Ltd. and Another Vs Chanderwati
High Court Of Himachal Pradesh · (2011) 2 ShimLC 332
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2)Constitution of India, 1950 — Article 142
High Courts22 Jun 2011
Kailash Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0102
High Courts22 Jun 2011
Arun Kumar Sood Vs H.P. State Civil Supply Corporation and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0101
High Courts22 Jun 2011Allowed
Sunil Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0091
High Courts22 Jun 2011
Jyoti Parkash Vs Kamal Kant
High Court Of Himachal Pradesh · (2011) 2 ShimLC 322
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2)Constitution of India, 1950 — Article 227
High Courts22 Jun 2011Allowed
Raju alias Rajesh Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378(3)Penal Code, 1860 (IPC) — Section 306, 341, 376, 511
High Courts22 Jun 2011Dismissed
Muni Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0084
Industrial Disputes Act, 1947 — Section 9A
High Courts22 Jun 2011
Gayatri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0075
High Courts22 Jun 2011
Rakesh Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0069