CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/High Court Of Himachal Pradesh/2011

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 84 of 152

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
High Courts24 Jun 2011

Joginder Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0226

Read judgment
High Courts24 Jun 2011Allowed

Karamjit Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 2 ShimLC 346

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2
Read judgment
High Courts24 Jun 2011Allowed

Bhagat Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 3 ShimLC 100

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 307, 308
Read judgment
High Courts24 Jun 2011

Sewa Ram Vs HRTC.

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0160

Read judgment
High Courts24 Jun 2011

Nirmal Sood Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0153

Read judgment
High Courts24 Jun 2011

Surjit Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0136

Read judgment
High Courts24 Jun 2011Dismissed

Bansi Lal Vs Rattan Chand and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0119

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
Read judgment
High Courts24 Jun 2011Dismissed

Satya Devi Vs Brahmu Ram and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0116

Read judgment
High Courts24 Jun 2011

Commissioner of Income Tax Vs H.P. Marketing Board

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0068

Finance Act, 2002 — Section 10(20)General Clauses Act, 1897 — Section 3(31)Himachal Pradesh Agricultural Produce Markets Act, 1969 — Section 11, 23, 24, 24(2), 3
Read judgment
High Courts24 Jun 2011Allowed

Prakam Singh Pathania Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0066

Read judgment
High Courts24 Jun 2011Dismissed

State of H.P. Vs Sunder Singh and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0060

Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
Read judgment
High Courts24 Jun 2011

Ranjit Singh Chadha. Vs ICICI Bank Ltd.

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0056

Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
High Courts24 Jun 2011

Man Singh Vs HRTC and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0051

Read judgment
High Courts24 Jun 2011

Bodi Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0050

Read judgment
High Courts24 Jun 2011

Bhupinder Singh Vs H.P.S.E.B. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0025

Read judgment
High Courts24 Jun 2011

G.S. Puniah Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0022

Constitution of India, 1950 — Article 21
Read judgment
High Courts24 Jun 2011

M/S. Ruchi Oil and Vanaspati Pvt. Ltd. Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 392

Criminal Procedure Code, 1973 (CrPC) — Section 468Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16A, 20A
Read judgment
High Courts24 Jun 2011Dismissed

Dhani Ram Vs Himachal Tourism Development Corporation Jagat Ram (Since deceased) through his wife Smt. Mati Devi and Others Vs Himachal Tourism Development Corporation and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0002

Fundamental Rules — Rule 56(b)
Read judgment
High Courts23 Jun 2011

Oriental Insurance Company Ltd. Vs Smt. Khiramani and Others Kumari Neha and Others Vs Oriental Insurance Company and Others

High Court Of Himachal Pradesh · (2012) ACJ 1604 : (2011) 3 ShimLC 272 : (2012) 2 TAC 598

Motor Vehicles Act, 1988 — Section 170
Read judgment
High Courts23 Jun 2011Allowed

Sunil Kumar Vs H.P.S.E.B. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0245

Read judgment
Previous1…8283848586…152Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions