High Courts28 Jun 2011
Heera Lal Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0231
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 82 of 152
High Courts28 Jun 2011Allowed
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 497
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 342, 354, 376, 376(1), 506
High Courts28 Jun 2011Dismissed
State of H. P. Vs Vas Dev and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0216
Penal Code, 1860 (IPC) — Section 34, 379
High Courts28 Jun 2011
Sh. Bhagi Ram Vs Sh. Joghdhyan
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0204
High Courts28 Jun 2011
Chamel Singh Vs Santosh Kohli and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0200
High Courts28 Jun 2011
Akash Boot House and Others Vs Mam Raj Ramesh Chand Aggarwal
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0175
High Courts28 Jun 2011
Parvez Aktar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0158
High Courts28 Jun 2011
Rakesh Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0157
Constitution of India, 1950 — Article 14, 15, 16
High Courts28 Jun 2011
Lekh Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0156
High Courts28 Jun 2011
Shankar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0142
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts28 Jun 2011
Saranjani Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0139
High Courts28 Jun 2011
Madan Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0115
Constitution of India, 1950 — Article 19(1), 21, 38(2)
High Courts28 Jun 2011
Jagdish Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0114
High Courts28 Jun 2011
Rama Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0107
High Courts28 Jun 2011
Smt. Rani Kukreja Vs Smt. Prabha Bhagra and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 35AConstitution of India, 1950 — Article 226, 32
High Courts28 Jun 2011
Meera Thakur and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0076
Constitution of India, 1950 — Article 14, 16
High Courts28 Jun 2011
Kishore Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 5
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts28 Jun 2011Dismissed
State of Himachal Pradesh Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts28 Jun 2011Allowed
Asa Ram and Others Vs Bansi Ram and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0044
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Jun 2011Allowed
Bhikam Ram Vs Satya Devi
High Court Of Himachal Pradesh · AIR 2011 HP 106 : (2011) 2 ShimLC 342
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 323, 498A, 506