High Courts27 Jun 2011Dismissed
State of Himachal Pradesh Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 34, 498A, 504, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 83 of 152
High Courts27 Jun 2011Dismissed
Sangat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 446, 447Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 2011Dismissed
State of Himachal Pradesh Vs Gulshan Kumar and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0219
Penal Code, 1860 (IPC) — Section 147, 149, 201, 279, 323Probation of Offenders Act, 1958 — Section 4
High Courts27 Jun 2011Dismissed
C.R. Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0211
High Courts27 Jun 2011Dismissed
State of Himachal Pradesh Vs Roshan Lal
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Jun 2011Dismissed
Shiv Kumar and Others Vs Atma Ram and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0202
Registration Act, 1908 — Section 17, 49
High Courts27 Jun 2011
Ramesh Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0172
High Courts27 Jun 2011Dismissed
Sadhu Singh and Company Vs National Projects Construction Co.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0159
Arbitration Act, 1940 — Section 2, 20, 30, 33, 8Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 141, 341, 342
High Courts27 Jun 2011
Guman Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0151
High Courts27 Jun 2011
Gita Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0149
High Courts27 Jun 2011Dismissed
State of Himachal Pradesh Vs Sudershan Kumar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 354, 451, 506
High Courts27 Jun 2011Allowed
Hetu Vs Megh Singh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0120
High Courts27 Jun 2011Dismissed
Managing Director HRTC and Another Vs Yugal and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0067
High Courts27 Jun 2011
Pradeep Gidwani and Another Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 18, 22B
High Courts27 Jun 2011
H.R. Kalia Vs Chaudhary Sarwan Kumar Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0028
High Courts27 Jun 2011
Yogindera Kapoor Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0027
High Courts27 Jun 2011
Darshan Lal Arora Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 156
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 19
High Courts27 Jun 2011Dismissed
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0003
High Courts24 Jun 2011Allowed
Ramesh Chand Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0248
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
High Courts24 Jun 2011Allowed
Sunita Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0247