High Courts23 Jun 2011
Dr. Umesh Dhiman Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0242
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 85 of 152
High Courts23 Jun 2011Allowed
Kashmir Singh Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0240
High Courts23 Jun 2011Dismissed
State of H.P. Vs Hukam Chand alias Moharu
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts23 Jun 2011Dismissed
State of Himachal Pradesh Vs Som Dass
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts23 Jun 2011Allowed
Lala Ram and Others Vs Jeet Ram
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0198
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
High Courts23 Jun 2011
Archana Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0181
High Courts23 Jun 2011
Renu Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0180
High Courts23 Jun 2011
Ishwar Dutt Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0179
High Courts23 Jun 2011
Bhupesh Kumar Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0170
High Courts23 Jun 2011
Dharam Kirti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0155
High Courts23 Jun 2011
Urmila Devi Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0140
High Courts23 Jun 2011
Sandy Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0138
High Courts23 Jun 2011
Yashpal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0135
High Courts23 Jun 2011
Inderjit alias Jitu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 361
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 428Evidence Act, 1872 — Section 27
High Courts23 Jun 2011Dismissed
Anil Sharma Vs Ashwani Chandla and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0122
High Courts23 Jun 2011Allowed
Smt. Kamla Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0113
High Courts23 Jun 2011
Yashpal Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0109
High Courts23 Jun 2011
Binta Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0073
High Courts23 Jun 2011
Mukhtiar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0072
High Courts23 Jun 2011
Prem Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0064