High Courts02 Jul 2009Allowed
Sudershan Doger Vs Managing Director, H.P. Small Scale Industries Export Corporation and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 400
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 18 of 31
High Courts02 Jul 2009
Sh. Rakesh Kumar Vs Hon''ble High Court of H.P. and Another High Court of H.P. Vs Sh. Kamlesh Kumar and Another
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0002
High Courts01 Jul 2009Dismissed
Baba Pritam Shah Vs Khushi Mohammad and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0028
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Jul 2009Allowed
Surinder Kumar and Others Vs Land Acquisition Collector, HP PWD Central Zone and Another
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0022
Land Acquisition Act, 1894 — Section 4
High Courts01 Jul 2009Dismissed
Hari Dutt Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0001
High Courts30 Jun 2009
Suman Lata Kuthiala and Others Vs Piyare Lal and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0037
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts29 Jun 2009Dismissed
Union of India and another Vs Bhagat Ram
High Court Of Himachal Pradesh · (2010) 127 FLR 685
Payment of Gratuity Act, 1972 — Section 7(4)
High Courts29 Jun 2009
Ghanshyam Vs Chinta Devi and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0021
Evidence Act, 1872 — Section 112
High Courts29 Jun 2009
Bharat Bhushan Vs P.S. Raju Pawan Kumar alias Ravi Kumar Vs Prem Singh Raju
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0018
Himachal Pradesh Urban Rent Control Act, 1987 — Section 12
High Courts29 Jun 2009Dismissed
Chaman Lal Vs Krishan Chand Katoch
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 54
High Courts26 Jun 2009Dismissed
State of H.P. and Another Vs Methi Devi and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0001
Land Acquisition Act, 1894 — Section 54
High Courts25 Jun 2009
Shiv Karan Vs Uttam Chand and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0009
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jun 2009Dismissed
Union of India (UOI) Vs Charan Singh and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0045
Land Acquisition Act, 1894 — Section 4
High Courts23 Jun 2009Allowed
Sheela Devi and Others Vs Tejwant Singh and Others
High Court Of Himachal Pradesh · (2010) ACJ 2409 : (2010) 1 ShimLC 125
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jun 2009
Ram Nath Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0026
Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts23 Jun 2009
Sh. Chaman Lal alias Chaman Singh Vs Collector, Land Acquisition, HPPWD and Another
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0023
Land Acquisition Act, 1894 — Section 4
High Courts23 Jun 2009Dismissed
Smt. Meenakshi Vs Puran Chand
High Court Of Himachal Pradesh · (2010) 4 CivCC 353 : (2010) 3 RCR(Civil) 853 : (2010) 1 ShimLC 21
Hindu Marriage Act, 1955 — Section 12
High Courts23 Jun 2009Dismissed
State of H.P. Vs Khoob Ram and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 260
Criminal Procedure Code, 1973 (CrPC) — Section 120B, 420, 468, 471
High Courts22 Jun 2009Dismissed
State of HP and Others Vs Rajinder Singh Chauhan Rajinder Singh Chauhan Vs State of HP and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0047
Land Acquisition Act, 1894 — Section 4
High Courts22 Jun 2009Dismissed
Bishma Devi and Another Vs Chatru Ram and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 6
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151