High Courts22 Jun 2009
Sita Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 18(c), 20, 20(b)(ii)(A), 20(b)(ii)(B)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 19 of 31
High Courts19 Jun 2009Allowed
Hem Lata Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0044
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19(2)Constitution of India, 1950 — Article 311(2)
High Courts19 Jun 2009Dismissed
The Chairman, HPSEB and Another Vs Jasbir Kaur and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 247
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts19 Jun 2009Allowed
Roshan Lal and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 393
High Courts19 Jun 2009
The United India Insurance Co. Vs Ranjit Singh and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0025
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jun 2009
Collector Land Acquisition HP. PWD. and Others Vs Shri Hukam Ram and Others and Shri Chaman Lal and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0022
Land Acquisition Act, 1984 — Section 4
High Courts19 Jun 2009Allowed
Dharam Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0017
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts19 Jun 2009
Tek Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0008
Motor Vehicles Act, 1988 — Section 180Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts18 Jun 2009
Smt. Rabinder Kaur and Others Vs Sulekh Chand and Others
High Court Of Himachal Pradesh · (2010) ACJ 2364 : (2011) 7 RCR(Civil) 1660 : (2010) 1 ShimLC 108
Motor Vehicles Act, 1988 — Section 140
High Courts17 Jun 2009
Rakesh Goel and Another Vs Kisan Cold Storage and Ice Factory
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0036
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts17 Jun 2009Dismissed
Ramji Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 397
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(f)
High Courts17 Jun 2009Dismissed
Keshav Ram Vs Supi Devi
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 26 Rule 10, Order 26 Rule 9, 151
High Courts16 Jun 2009
Oriental Insurance Company Ltd. Vs Smt. Savitri and Others Smt. Savitri and Others Vs Oriental Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2010) 4 CivCC 586 : (2010) 4 RCR(Civil) 107
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jun 2009Dismissed
Ram Dass (Dead), through LRs. Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0039
Constitution of India, 1950 — Article 226, 227
High Courts16 Jun 2009Allowed
Mohar Singh Vs Devi Ram and Others United India Insurance Co. Ltd. Vs Mohar Singh and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jun 2009
Sh. Parmodh Chand Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0034
Industrial Disputes Act, 1947 — Section 2(oo)(bb)
High Courts16 Jun 2009Dismissed
State of H.P. and Another Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0024
Land Acquisition Act, 1894 — Section 4
High Courts16 Jun 2009
Shetu Ram Vs Roop Lal and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 263
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts15 Jun 2009Allowed
Prem Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0048
Prevention of Food Adulteration Act, 1954 — Section 13(2)(c), 16(1)(a)(i)
High Courts15 Jun 2009Dismissed
Chhitru Vs Rekhia
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0041