High Courts15 Jun 2009Dismissed
Hari Dutt Vs Kamal Singh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 333
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 20 of 31
High Courts15 Jun 2009Dismissed
Rani Chander Kanta and Others Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0027
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 24
High Courts15 Jun 2009
Satya Devi Vs Bakshi Ram and Others
High Court Of Himachal Pradesh · (2011) ACJ 760 : (2011) 7 RCR(Civil) 1302 : (2009) 2 ShimLC 381
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 163A
High Courts15 Jun 2009
Satluj Jal Vidyut Nigam Ltd. Vs Techno Electric and Engineering Co. Ltd.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0016
Arbitration and Conciliation Act, 1996 — Section 34
High Courts15 Jun 2009Dismissed
Anant Ram Vs Ram Krishan and Others
High Court Of Himachal Pradesh · (2010) 1 Crimes 424 : (2009) 2 ShimLC 275
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jun 2009Allowed
M.R. Kondal Vs Bar Council of India and Others
High Court Of Himachal Pradesh · AIR 2009 HP 85
Bar Council of Himachal Pradesh Advocates Enrolment Rules, 2006 — Rule 3Constitution of India, 1950 — Article 14
High Courts15 Jun 2009Dismissed
Jia Lal Chauhan Vs Tarun Kapoor
High Court Of Himachal Pradesh · (2009) 2 ShimLC 366
Himachal Pradesh Kanungo Service Rules, 1951 — Rule 12
High Courts05 Jun 2009Dismissed
Shri Ashwani Kumar and Others Vs Shri Rajinder Kumar and Others
High Court Of Himachal Pradesh · AIR 2010 HP 44 : (2009) 3 ShimLC 512
Hindu Succession Act, 1956 — Section 30, 4
High Courts05 Jun 2009Dismissed
State of H.P. Vs Vijay Kumar
High Court Of Himachal Pradesh · (2010) CriLJ 475
Penal Code, 1860 (IPC) — Section 323, 325, 341, 506
High Courts04 Jun 2009Dismissed
State of H.P. Vs Dr. Ravinder Datyal
High Court Of Himachal Pradesh · (2010) CriLJ 62 : (2010) 2 Crimes 740 : (2011) 7 RCR(Criminal) 1098
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts03 Jun 2009
Bhoom Bahadur alias Rajan Thapa Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 4520 : (2010) 7 RCR(Criminal) 361
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 320, 326
High Courts03 Jun 2009Dismissed
State of H.P. Vs Jai Singh and Others
High Court Of Himachal Pradesh · (2009) CriLJ 4359 : (2010) 1 Crimes 858
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 34Wild Life (Protection) Act, 1972 — Section 51
High Courts02 Jun 2009
Kuldip alias Sukhia Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 06 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 306, 498A
High Courts01 Jun 2009Dismissed
State of H.P. Vs Kanwar Singh and Others
High Court Of Himachal Pradesh · (2009) CriLJ 4737 : (2010) 6 RCR(Criminal) 402
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts28 May 2009Dismissed
Kanshi Ram Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 2009 HP 91 : (2011) 7 RCR(Civil) 1485 : (2009) 2 ShimLC 252
Constitution of India, 1950 — Article 226Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 3A, 3A(1)
High Courts26 May 2009Dismissed
State of H.P. and Another Vs Mohan Singh Shandil
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0019
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 May 2009Dismissed
Sandeep Sharma and Others Vs Smt. Kusum Lata and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 246
High Courts26 May 2009
Samantha Black Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 20(b)(ii)(B)
High Courts26 May 2009Dismissed
Ajeet Singh Rana and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0003
Constitution of India, 1950 — Article 226, 227
High Courts25 May 2009Dismissed
Joginder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 05 SHI CK 0022
Penal Code, 1860 (IPC) — Section 302, 506