High Courts22 Jul 2009Dismissed

Kamaljit Vs State of H.P.

High Court Of Himachal Pradesh · (2010) CriLJ 948 : (2010) 1 Crimes 341 : (2010) 2 RCR(Criminal) 806 : (2009) 2 ShimLC 304

Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x), 3(xi)
High Courts10 Jul 2009Dismissed

Nanhe Mukhia Vs State of H.P.

High Court Of Himachal Pradesh · (2009) 07 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 489B, 489C