High Courts10 Aug 2009Dismissed
Jaswant Lal Kuthiala Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0049
Land Acquisition Act, 1894 — Section 54
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 15 of 31
High Courts10 Aug 2009Dismissed
Sh. Prakash Chand and Sh. Jagat Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0004
High Courts07 Aug 2009Allowed
Ranjit Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0044
High Courts07 Aug 2009Dismissed
Usha Infrasystems Vs Income Tax Officer and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0038
Income Tax Act, 1961 — Section 143(2), 80IC
High Courts07 Aug 2009Dismissed
Sunit Kumar Vs Laxmi Chand
High Court Of Himachal Pradesh · (2009) 2 ShimLC 448
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(k)
High Courts06 Aug 2009Allowed
Sudesh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0051
High Courts06 Aug 2009Dismissed
National Insurance Company Ltd. Vs Smt. Kamla and Others
High Court Of Himachal Pradesh · (2011) ACJ 1550 : (2009) 2 ShimLC 507
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts06 Aug 2009Dismissed
Sh. Kartar Chand Vs State of H.P and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 470 : (2009) 2 ShimLC 448
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(c)
High Courts06 Aug 2009Dismissed
State of H.P. Vs Chet Ram
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0016
Penal Code, 1860 (IPC) — Section 409
High Courts04 Aug 2009Allowed
Ravinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 138
High Courts04 Aug 2009Dismissed
Roomi Vs Situ and Another
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0052
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 2(5)
High Courts04 Aug 2009Dismissed
Sh. Sudarshan Sharma Vs B.S.N.L. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 300 : (2009) 2 ShimLC 384
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, 11
High Courts04 Aug 2009Dismissed
Jaina and Another Vs Karam Singh
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0041
Evidence Act, 1872 — Section 114(g)
High Courts04 Aug 2009Dismissed
Chinta Mani Vyas Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0031
High Courts04 Aug 2009Dismissed
Davinder Singh and Others and Ishwar Dass and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 268
Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 3(3)
High Courts04 Aug 2009Allowed
Durga Dass Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 281
High Courts04 Aug 2009
Ravinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 138
High Courts04 Aug 2009Dismissed
State of H.P. and Others Vs Sh. Jagjit Raj
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0008
Himachal Pradesh Police Service Rules, 1973 — Rule 2(k), 6
High Courts04 Aug 2009Dismissed
Shambu Ram and Others Vs Fazal Din
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0006
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 2(17)
High Courts04 Aug 2009Dismissed
Shri Sukaru Ram and Others Vs Shri Chamaru and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0005
Specific Relief Act, 1877 — Section 6