High Courts24 Aug 2009
State of H.P. Vs Balbir Singh and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 327
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 14 of 31
High Courts21 Aug 2009Allowed
State of Himachal Pradesh Vs Tai Ram
High Court Of Himachal Pradesh · (2009) 2 ShimLC 434
Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 12
High Courts20 Aug 2009Allowed
Canara Bank Vs Roop Dutt
High Court Of Himachal Pradesh · (2010) 1 ShimLC 96
Contract Act, 1872 — Section 171
High Courts19 Aug 2009Dismissed
Oriental Insurance Company Vs Darshna Kalia and Others
High Court Of Himachal Pradesh · (2010) ACJ 2422 : (2009) 3 ShimLC 193 : (2011) 3 TAC 603
Motor Vehicles Act, 1988 — Section 170
High Courts19 Aug 2009Dismissed
Gian Chand Thakur and Others Vs Board of Directors, H.P. State Industrial Development Corporation and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 275
High Courts19 Aug 2009Dismissed
Yatin Kumar and Another and Sushil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 461
Penal Code, 1860 (IPC) — Section 342, 376(2)(g)
High Courts17 Aug 2009Dismissed
Kiran Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 118
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2009Dismissed
Tega Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 529
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Aug 2009Dismissed
H.P. State Industrial Development Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0007
Income Tax Act, 1961 — Section 154, 36(1)(viii)
High Courts13 Aug 2009
Land Acquisition Collector and Another Vs Rattan Dassi
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0046
Land Acquisition Act, 1894 — Section 54
High Courts13 Aug 2009Allowed
Kehar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0003
Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Aug 2009Dismissed
Ramesh Kumar Vs Himachal Pradesh State Forest Corporation and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0001
Constitution of India, 1950 — Article 14, 16
High Courts12 Aug 2009
Rajiv Saini Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 7 RCR(Civil) 1306 : (2009) 2 ShimLC 525
Motor Vehicles Act, 1988 — Section 166
High Courts12 Aug 2009Allowed
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0019
Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2009Allowed
Sh. Dilbagh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0050
Penal Code, 1860 (IPC) — Section 381
High Courts11 Aug 2009Dismissed
Mohinder Singh and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0048
High Courts11 Aug 2009Dismissed
Prithi Chand Vs Des Raj and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0047
Motor Vehicles Act, 1988 — Section 173
High Courts11 Aug 2009Allowed
Sh. Guru Lal Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 220
Constitution of India, 1950 — Article 14s
High Courts11 Aug 2009
Madhavinder Singh Vs Manvinder Singh
High Court Of Himachal Pradesh · (2010) 1 ShimLC 14
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 94
High Courts11 Aug 2009Allowed
Sh. Guru Lal Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 220
Constitution of India, 1950 — Article 14, 16