High Courts09 Sept 2009Dismissed
Sh. Sohan Lal Vs Sh. Jagat Singh and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0007
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 12 of 31
High Courts08 Sept 2009Allowed
Rama Nand Gandwal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 3005
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 506
High Courts08 Sept 2009
Rahul Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 3117 : (2010) 1 ShimLC 157
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 212
High Courts08 Sept 2009
Rahul Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 3117 : (2010) 1 ShimLC 157
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 149, 201, 302, 323
High Courts08 Sept 2009Allowed
Commissioner of Income Tax Vs Shree Kangra Steel Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 231 CTR 413 : (2010) 320 ITR 691 : (2010) 188 TAXMAN 392
Income Tax Act, 1961 — Section 144Income Tax Rules, 1962 — Rule 46A(3), 46A(4)
High Courts08 Sept 2009Dismissed
Smt. Kanta Dhir and Anr Vs Smt. Meera Sehgal and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 9
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Sept 2009
Sukhdev Singh Vs Sunder and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0048
High Courts07 Sept 2009Allowed
Smt. Suman Kaul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0042
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2009Dismissed
Kamal Kishore alias Bittu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 1 ShimLC 155
Penal Code, 1860 (IPC) — Section 307, 325, 341, 451
High Courts07 Sept 2009Allowed
Ramji Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 4 Crimes 427 : (2011) 8 RCR(Criminal) 1473 : (2009) 2 ShimLC 465
Penal Code, 1860 (IPC) — Section 376
High Courts03 Sept 2009
Ram Dev Puri Vs Trishla Devi and Others
High Court Of Himachal Pradesh · (2010) ACJ 2230 : (2010) 2 LLJ 652 : (2009) 3 ShimLC 198 : (2010) 4 SLR 500
Workmens Compensation Act, 1923 — Section 30, 4
High Courts03 Sept 2009Dismissed
Jamna Devi and Others Vs Secretary IPH and Another
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0050
Workmens Compensation Act, 1923 — Section 3(1)
High Courts03 Sept 2009Dismissed
Sh. Ramesh Kumar Vs Sh. Chamel Singh
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Sept 2009
Himachal Pradesh B.Ed. College Welfare Association and Ms. Ritika and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 482
Constitution of India, 1950 — Article 14
High Courts02 Sept 2009Dismissed
Himachal Pradesh Institute of Management Studies and Himalayan Institute of Computer Sciences Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 2010 HP 23 : (2009) 3 ShimLC 93
High Courts02 Sept 2009Allowed
Gopal Singh Negi Vs Netar Singh and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0052
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 2009Dismissed
Dheeraj Verma and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0051
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Kshitij Hotels Pvt. Ltd.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0041
Income Tax Act, 1961 — Section 170(1), 2(47)(vi)
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Shivalik Hatcheries Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 188 TAXMAN 391
Income Tax Act, 1961 — Section 32, 43(3)
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Anil Hardware Store
High Court Of Himachal Pradesh · (2010) 233 CTR 595 : (2010) 323 ITR 368 : (2010) 1 ShimLC 43
Income Tax Act, 1961 — Section 40(b), 40(b)(v)