High Courts07 Oct 2009
Sohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 896 : (2010) 1 ShimLC 112
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 10 of 31
High Courts06 Oct 2009Allowed
Commissioner of Income Tax Vs Alco Tools Pvt. Ltd.
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0036
Income Tax Act, 1961 — Section 80HH, 80I
High Courts06 Oct 2009Allowed
Commissioner of Income Tax Vs Kiran Enterprises and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 50 : (2010) 189 TAXMAN 457
Income Tax Act, 1961 — Section 80I, 80IA, 80IA(1), 80IA(2), 80IA(5)
High Courts06 Oct 2009Allowed
Hem Chand Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) CriLJ 3334 : (2011) 6 RCR(Criminal) 419 : (2010) 1 ShimLC 86
Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420, 467
High Courts06 Oct 2009Dismissed
State of Himachal Pradesh Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 141
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Oct 2009Dismissed
Chetan Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 55
High Courts05 Oct 2009Dismissed
State of H.P. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2010) CriLJ 1711 : (2010) 7 RCR(Criminal) 739
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Oct 2009Dismissed
Man Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 1249
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302
High Courts05 Oct 2009
Himachal Road Transport Corpn. Vs Deputy Commr. of C. Ex. and Cus.
High Court Of Himachal Pradesh · (2010) 256 ELT 392
Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 12A, 3Constitution of India, 1950 — Article 265
High Courts01 Oct 2009
National Insurance Company Ltd. Vs Smt. Asha Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 649 : (2009) 3 ShimLC 211
Motor Vehicles Act, 1988 — Section 147(1)(b)Workmens Compensation Act, 1923 — Section 4
High Courts30 Sept 2009
Suhru Ram and Others Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2009) 3 ShimLC 1
Land Acquisition Act, 1894 — Section 4
High Courts29 Sept 2009Dismissed
Puran Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 3 ShimLC 446
Penal Code, 1860 (IPC) — Section 376, 506I
High Courts29 Sept 2009
Ashok Kumar Vs State of Himachal Pradesh State of Himachal Pradesh Vs Ashok Kumar
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0029
Penal Code, 1860 (IPC) — Section 304, 307, 308
High Courts18 Sept 2009Dismissed
Bessi Devi Vs Chatru Devi and Another
High Court Of Himachal Pradesh · AIR 2010 HP 26 : (2010) 2 DMC 52
Evidence Act, 1872 — Section 112, 145
High Courts18 Sept 2009
H.P. Samanaya Varg Karamchari Kalayan Mahasangh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 473
Constitution of India, 1950 — Article 16(4), 16(4A), 16(4B)
High Courts18 Sept 2009Dismissed
Vijay Singh and Others Vs Julfa Devi and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 81
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 31
High Courts17 Sept 2009Allowed
Naina Thakur and Others Vs Punjab Women''s Welfare Colleges Board and Others
High Court Of Himachal Pradesh · (2010) ACJ 1917
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts17 Sept 2009
Sant Ram Pant Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 206
High Courts17 Sept 2009
Amardeep Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 148
Constitution of India, 1950 — Article 16
High Courts17 Sept 2009
Land Acquisition Collector Vs Kaila and Others Lala Ram Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2010) 1 ShimLC 25
Land Acquisition Act, 1894 — Section 54