High Courts02 Sept 2009
Commissioner of Income Tax Vs H.P State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 230 CTR 284 : (2010) 320 ITR 54
Income Tax Act, 1961 — Section 144, 254, 254(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 13 of 31
High Courts02 Sept 2009
Kesri Chand and Another Vs Ram Dass and Another
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 2009
Smt. Simmi Karol Vs R.K. Madan and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 441
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts02 Sept 2009Dismissed
Simmi Karol Vs R.K. Madan and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 423
Constitution of India, 1950 — Article 227
High Courts02 Sept 2009
Sanjay Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts02 Sept 2009
Balkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 506
High Courts01 Sept 2009
Virender Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 496
Town and Country Planning Act, 1977 — Section 39
High Courts01 Sept 2009Allowed
Anand Giri Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 3 ShimLC 500
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2009Dismissed
Kartar Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0034
Penal Code, 1860 (IPC) — Section 147, 148, 300, 302, 342
High Courts01 Sept 2009Dismissed
Jaimal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2010 HP 7
Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 — Section 4
High Courts01 Sept 2009Partly Allowed
Commissioner of Income Tax Vs H.P. Financial Corporation
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0013
Income Tax Act, 1961 — Section 36(1)(viia)(c), 36(viia)
High Courts01 Sept 2009
Anup Dutta Vs Mohinder Singh alias Mohan Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 9
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Aug 2009Dismissed
Sat Pal Singh Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 534
High Courts28 Aug 2009Allowed
State of H.P. Vs Bansi Lal
High Court Of Himachal Pradesh · (2009) 2 ShimLC 407
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Aug 2009Allowed
Sarla Devi Vs Leela Devi
High Court Of Himachal Pradesh · (2009) 2 ShimLC 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Aug 2009Allowed
Braham Dass Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2011) 7 RCR(Civil) 1309 : (2009) 2 ShimLC 511
Motor Vehicles Act, 1988 — Section 166
High Courts26 Aug 2009
N.C. Trehan Vs State of H.P. and Others State of H.P. Vs R.C. Katoch
High Court Of Himachal Pradesh · (2009) 3 ShimLC 516
Constitution of India, 1950 — Article 14, 21
High Courts26 Aug 2009Dismissed
Commissioner of Income Tax Vs Panchratan Hotels (P) Ltd.
High Court Of Himachal Pradesh · (2009) 226 CTR 586 : (2010) 1 ShimLC 47 : (2010) 188 TAXMAN 299
Income Tax Act, 1961 — Section 144, 170, 2(47), 263
High Courts26 Aug 2009
State of H.P. Vs Amin Chand
High Court Of Himachal Pradesh · (2010) 2 RCR(Criminal) 842 : (2009) 2 ShimLC 411
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts26 Aug 2009
Raj Kumar @ Raju Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 474
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304