High Courts04 Aug 2009Dismissed
Tulsi Ram Vs Birender Singh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 134
Evidence Act, 1872 — Section 63, 65
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 16 of 31
High Courts03 Aug 2009Dismissed
National Insurance Company Ltd. Vs Sunder Singh and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0045
Motor Vehicles Act, 1988 — Section 173
High Courts03 Aug 2009Allowed
Beli Ram Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0042
Constitution of India, 1950 — Article 14, 21
High Courts03 Aug 2009Dismissed
State of H.P. Vs Balwinder Singh @ Punjabi and Another and Naresh Kumar Kaushal Ravinder Singh and Balwinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 201, 302, 34, 376, 392
High Courts03 Aug 2009Allowed
Ashok Chopra Vs Neelam Rana
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0033
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts03 Aug 2009Dismissed
Chura Mani Vs HPSEB Darshan Singh Guleria Vs HPSEB and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0020
High Courts03 Aug 2009Dismissed
The New India Assurance Company Limited Vs Billa alias Daljit Singh and Another Billa alias Daljit Singh Vs Kailash Arora and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 231
Workmens Compensation Act, 1923 — Section 30
High Courts31 Jul 2009
Dr. Ashu Bhardwaj and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 459
Himachal Pradesh Medical Education Service Rules, 1999 — Rule 20A
High Courts31 Jul 2009Allowed
Union of India (UOI) and Others Vs Smt. Sita Devi
High Court Of Himachal Pradesh · (2009) 3 ShimLC 87
High Courts31 Jul 2009
Commissioner, Central Excise Vs Himachal Rolling Mills
High Court Of Himachal Pradesh · (2010) 250 ELT 335
Central Excise Rules, 1944 — Rule 173Q, 226Central Excises and Salt Act, 1944 — Section 11AB, 11AC
High Courts30 Jul 2009
Smt. Kala Wati Vs Smt. Vidya Devi and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 306
Contract Act, 1872 — Section 17
High Courts30 Jul 2009
Fatu Ram and Others Vs Madan and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 252
Himachal Pradesh Land Revenue Act, 1954 — Section 123Limitation Act, 1963 — Article 65
High Courts28 Jul 2009Dismissed
Vikram Singh Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 362
Constitution of India, 1950 — Article 14
High Courts27 Jul 2009Dismissed
Punita Bharti Vs Shri Kirpal Singh
High Court Of Himachal Pradesh · AIR 2010 HP 29 : (2009) 3 ShimLC 452
Limitation Act, 1963 — Article 47
High Courts27 Jul 2009
Shri Man Singh, Shri Suraj Bahadur and Shri Raj Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 98
High Courts24 Jul 2009Dismissed
State of H.P. Vs Shashi Paul and Others
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 921 : (2009) 3 ShimLC 539
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts24 Jul 2009
Rajesh Kumar Vs H.P.S.F.C. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 338
High Courts23 Jul 2009
Vinit Sood and Banarsi Dass Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0015
Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts23 Jul 2009Dismissed
State of Himachal Pradesh Vs Govind Singh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 27
Penal Code, 1860 (IPC) — Section 302, 323
High Courts22 Jul 2009
Bhartiya Education Society and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 118
National Council for Teacher Education Act, 1993 — Section 14(3)(a)