High Courts30 Nov 2023Allowed
Bhim Dipak Ahuji Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 91 of 1,831
High Courts30 Nov 2023Allowed
Hansarajbhai @ Chhotu Bhanubhai Ghanodiya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(j)(n)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(2)(L), 6, 12
High Courts29 Nov 2023Allowed
Virsingbhai Kamjibhai Damor Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498(A)
High Courts29 Nov 2023Allowed
Sunnykumar @ Bhura @ Fighter Satishkumar Sing Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts29 Nov 2023Dismissed
Kalpesh Manilal Dangodara Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0053
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302, 324
High Courts29 Nov 2023Allowed
Babita W/O Jitendra Jayantiya Kishanbhai Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 341, 365, 395, 397, 412Gujarat Police Act, 1951 — Section 135
High Courts29 Nov 2023Dismissed
Umarshi Kayabhai Chande Vs Vanitaben Umarshi Chande
Gujarat High Court · (2023) 11 GUJ CK 0051
Code Of Civil Procedure, 1908 — Section 2(2), 100Hindu Marriage Act, 1955 — Section 9, 10, 11, 12, 13, 23(A), 24, 25, 26, 28Hindu Adoptions And Maintenance Act, 1956 — Section 18
High Courts28 Nov 2023Allowed
Kiritbhai Dahyabhai Kharadi Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0060
High Courts28 Nov 2023Allowed
Shanabhai @ Kaliyo Rayjibhai Parmar Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 11 GUJ CK 0059
High Courts28 Nov 2023Allowed
Mepabhai Maiyyabhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0058
High Courts28 Nov 2023Allowed
Vishalbhai Valjibhai Gatorbhai Vaghela Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 11 GUJ CK 0057
High Courts28 Nov 2023Allowed
Rajeshbhai Kantibhai Vasava Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 11 GUJ CK 0056
High Courts24 Nov 2023Partly Allowed
Shyamdipsinh Jitendrasinh @ Munnabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0050
High Courts24 Nov 2023Partly Allowed
Yogendrasinh Jilansinh Chauhan Through Dakshakumari Yogendrasinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0041
Indian Penal Code, 1860 — Section 193, 196, 201, 202, 203, 302
High Courts24 Nov 2023
Sandip Narsinh Rajput Thro Rajput (Thakur) Narsinh Lalsinh Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0040
High Courts23 Nov 2023
Prakash Dwarkadash Kapadia Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts23 Nov 2023Allowed
Rakesh Sharadchandra Shah Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 408
High Courts22 Nov 2023Partly Allowed
Noaman Abdul Sattar Tap Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0044
High Courts21 Nov 2023Allowed
Shabirbhai Ramzanbhai Ajmeri Through Ajmeri Firozabanu Sabirbhai Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0045
High Courts20 Nov 2023
Sunil @ Lalo Kishorbhai Chandubhai Patni Thro Kailashben Kishorbhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0046