High Courts06 Dec 2023Allowed
Rabari Vipulkumar Abherajbhai Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 90 of 1,831
High Courts06 Dec 2023Dismissed
Chandu Arjan Rudach Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0017
Indian Penal Code, 1860 — Section 107, 114, 306Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Dec 2023Allowed
Govindji Dharshiji Dhulaji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29
High Courts05 Dec 2023Allowed
Pareshbhai Lalabhai Bhoi Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(B), 201, 212, 363, 366, 376(2)(n), 418Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 5(L), 6
High Courts05 Dec 2023Allowed
Jaimin @ Jalo Rahulbhai Selar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts05 Dec 2023Allowed
Kanaiyalal Shukhlal Bhoi Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498(A)
High Courts05 Dec 2023Allowed
Shokat Ahmed Chuchla @ Makalo Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(4)
High Courts04 Dec 2023Allowed
Yatinkumar Vajabhai Khant Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498A
High Courts04 Dec 2023Allowed
Surendrakumar Surjaram Hariyad Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 5(a), 65(e), 81, 83, 98(2), 116(B)
High Courts04 Dec 2023Allowed
Parmar Vishalkumar Shenghabhai Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 307, 323, 324, 504Gujarat Police Act, 1951 — Section 135
High Courts04 Dec 2023Dismissed
Shakuntalaben W/O Chaitarbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0019
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 186, 189, 294(b), 332, 353, 386, 505 506(2)
High Courts04 Dec 2023Allowed
Devendrakumar @ Devu Karmanbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(3), 3(4)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 427, 506(2)
High Courts01 Dec 2023Allowed
Mansi Jitendra Panchal Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 468, 471
High Courts01 Dec 2023Allowed
Mohammed Hanif Abdul Rehman Ahmed Kureshi (Mohammed Hanif Abdul Rehman Kureshi) Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 5, 6(B), 8(2), 8(4), 10Indian Penal Code, 1860 — Section 429
High Courts01 Dec 2023Allowed
Dilipbhai Chimanlal Shah Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 409, 411
High Courts01 Dec 2023Allowed
Akshay @ Giri Suryakant Dudrejiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(c), 2(1)(d), 2(e), 2(f), 3(1), 3(2), 3(4), 3(5), 4
High Courts01 Dec 2023Allowed
Piyushbhai Girdharbhai Kotadiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(c), 2(f), 3(1), 3(2), 3(4), 3(5), 4Indian Penal Code, 1860 — Section 114, 188, 201, 218, 269, 447, 466
High Courts30 Nov 2023Allowed
Vijay Vasudev Balai Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)(j)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 5(L), 6
High Courts30 Nov 2023Allowed
Maheshkumar Maganbhai Bhatabhai Salat (Chamtha) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379, 411
High Courts30 Nov 2023Allowed
Bilal (Mahammadbilal Kadarhussai Sandhi) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 17