High Courts13 Nov 2023Allowed
Bhautik Vasudevbhai Pandya Thro Pravinaben Vasudevbhai Pandya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0047
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 92 of 1,831
High Courts10 Nov 2023Allowed
Nizammiya Akbarmiya Saiyed Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 2(c), 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4)
High Courts10 Nov 2023Allowed
Yatin Ramesh Jain Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 409, 420
High Courts10 Nov 2023Allowed
Ramnivas Arjunlal Gurjar (Doai) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 81, 83, 98(2)
High Courts10 Nov 2023Allowed
Mangilal Rugnathram Bisnoi (Dhaka) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)
High Courts10 Nov 2023Allowed
Ramlal Nanji Kasraji Patel Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 465, 467, 471
High Courts09 Nov 2023Allowed
Bharatbhai @ Munno Dadubhai Palia (Gadhavi) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 18(B), 29
High Courts09 Nov 2023Allowed
Mahendra @ Mendo Jivanbhai Makwana (Koli) Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts09 Nov 2023Allowed
Mahipatsinh Kiritsinh Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 67(A), 81, 98(2), 99, 116B
High Courts09 Nov 2023Allowed
Navghanbhai Rajubhai Hamirbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 67(A), 81, 98(2), 99, 116B
High Courts09 Nov 2023Allowed
Balsing Jaitabhai Boricha Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)
High Courts09 Nov 2023Allowed
Vipul Sureshbhai Vaghari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0016
Indian Penal Code, 1860 — Section 114, 366, 376, 506(2)
High Courts08 Nov 2023Allowed
Rameshbhai Babubhai Malaji Prajapati Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2)
High Courts08 Nov 2023Allowed
Kalpesh @ Lalo Hardasbhai Lagariya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(E), 81, 83, 98(2), 116
High Courts08 Nov 2023Allowed
Lakhmanbhai Bhikhubhai Karavadra Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 465, 467, 471, 477(a)Essential Commodities Act, 1955 — Section 3, 7
High Courts08 Nov 2023Allowed
Pappu Saktabhai Bharvad Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts08 Nov 2023Allowed
Motibhai Keshabhai Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0023
High Courts08 Nov 2023Allowed
Thakor Pravinji @ Jenaji Divanji Bhalaji Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0022
High Courts07 Nov 2023Allowed
Hirenkumar Labhshankarbhai Mehta Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 364A, 387, 506(2)Arms Act, 1959 — Section 25(1b)(a)
High Courts07 Nov 2023Allowed
Shree Vrajnathji Shree Vrajray Maharajshree Vs Pratapbhai Babulal Vyas
Gujarat High Court · (2023) 11 GUJ CK 0031
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Gujarat Rent, Hotel And Lodging House Rates Control, Act, 1947 — Section 5(11)(c)