High Courts07 Nov 2023Dismissed/Disposed Of
Somabhai Ranchodbhai Rabari Vs Sureshbhai Krushnakant Thakkar
Gujarat High Court · (2023) 11 GUJ CK 0030
Code Of Civil Procedure, 1908 — Section 100
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 93 of 1,831
High Courts07 Nov 2023Disposed Of
Kantilal Motilal Shah Vs Shantilal Motilal Shah
Gujarat High Court · (2023) 11 GUJ CK 0029
High Courts07 Nov 2023Allowed
Ramesh Kesharbhai Shiyariya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(B), 366, 506(2)Information Technology Act, 2000 — Section 67(A)
High Courts06 Nov 2023Allowed
Bheraram S/O Bhakhraram Hiraji Bishnoi Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts06 Nov 2023Allowed
Bharatbhai Shanabhai Pagi Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0037
Indian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts06 Nov 2023Disposed Of
Dilipbhai Bhudarbhai Patel & 3 Other(S) Vs LH Of Manaji Dalaji Thakor & 11 Other(S)
Gujarat High Court · (2023) 11 GUJ CK 0036
Code Of Civil Procedure, 1908 — Section Order 1 Rule (10)
High Courts06 Nov 2023Allowed
Legal Heir Of Deceased Makwana Punjaji Maluji Vs Taili Tulsiram Ruplal
Gujarat High Court · (2023) 11 GUJ CK 0035
High Courts06 Nov 2023Allowed
Baldevbhai Varvabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471, 474
High Courts03 Nov 2023
Salimbhai Gulabbhai Katar Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0005
High Courts03 Nov 2023Dismissed
Ajayraj @ Vijendrasinh Kirodilal Meena Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 419, 420, 465, 467, 468, 471
High Courts03 Nov 2023Disposed Of
Harshkumar Narendra Patel Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B), 81, 83, 98(2)
High Courts03 Nov 2023Disposed Of
Damodar Ramlu Dasari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 73AA
High Courts03 Nov 2023Disposed Of
Amratbhai Pochabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 73AA
High Courts02 Nov 2023Disposed Of
Dineshbhai Mafabhai Desai Vs Vinubhai Keshavlal Patel
Gujarat High Court · (2023) 11 GUJ CK 0011
High Courts02 Nov 2023Allowed
Aalap Upendrabhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0010
High Courts02 Nov 2023Allowed
Amiben Shelat Wd/O Late Hariyantbhai Champaklal Shelat Vs Heirs Of Late Kanabhai Sukhabhai Bharvad
Gujarat High Court · (2023) 11 GUJ CK 0009
Code Of Civil Procedure, 1908 — Order 2 Rule (2), Order 23 Rule (1)(3), Order 23 Rule (1)(4)Bombay Tenancy And Agricultural Land Rules, 1956 — Rule 25C(3)Income Tax Act, 1961 — Section 44AB
High Courts02 Nov 2023Disposed Of
Ramsi Parbatbhai Kandoriya Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0008
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Act, 2017 — Section 69, 69(1)Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Nov 2023Disposed Of
Barot Rajeshkumar @ Raju Jagannathbhai Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0007
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 406, 420, 506(2)
High Courts02 Nov 2023
Mayursinh Bharatsinh Jadja Vs State Of Gujarat
Gujarat High Court · (2023) 11 GUJ CK 0006
High Courts27 Oct 2023Disposed Of
Kiritkumar Naranbhai Mevada Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0087