High Courts25 Oct 2023Allowed
Oriental Insurance Co Ltd Vs Shamirbhai Siddikbhai Sindhi
Gujarat High Court · (2023) 10 GUJ CK 0093
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 95 of 1,831
High Courts25 Oct 2023Allowed
Kantilal Valjibhai Parmar Vs Swlakhandass Ahhut Ram
Gujarat High Court · (2023) 10 GUJ CK 0092
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Allowed
Naynaben Prashantbhai Parmar Vs Isarajali Rahishali Makrani
Gujarat High Court · (2023) 10 GUJ CK 0091
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023
Parulben Nareshbhai Rana W/O Nareshbhai Vs Pravinbhai Babarbhai Vasava
Gujarat High Court · (2023) 10 GUJ CK 0089
Limitation Act, 1963 — Section 5
High Courts25 Oct 2023Disposed Of
Dilipsinh Javansinh Rathod Vs Director General And Inspector General, Gujarat State
Gujarat High Court · (2023) 10 GUJ CK 0072
High Courts23 Oct 2023Allowed
Kantibhai Talshibhai Chavda Vs Pravinbhai Aapabhai Parmar
Gujarat High Court · (2023) 10 GUJ CK 0098
Limitation Act, 1963 — Section 5
High Courts23 Oct 2023Allowed
Surabhiben Shreedharbhai Shinde Vs Maheshbhai Naginbhai Devre
Gujarat High Court · (2023) 10 GUJ CK 0097
Limitation Act, 1963 — Section 5
High Courts23 Oct 2023Allowed
Tadvi Shankarbhai Maganbhai Tadvi (Lh Of Late Dalsukhbhai Bapubhai Tadvi) Vs Bariya Girdharbhai Mansukhbhai (Lhrs Of Chandaben Dalsukhbhai Tadvi)
Gujarat High Court · (2023) 10 GUJ CK 0095
Limitation Act, 1963 — Section 5
High Courts20 Oct 2023Allowed
Mansukhbhai Nanjibhai Rathod Vs Jitendrabhai Manjibhai Ker
Gujarat High Court · (2023) 10 GUJ CK 0062
Limitation Act, 1963 — Section 5
High Courts20 Oct 2023Allowed
Balsangji Punjaji Thakor Vs Manuji Chunaji Thakor
Gujarat High Court · (2023) 10 GUJ CK 0061
Limitation Act, 1963 — Section 5
High Courts20 Oct 2023Allowed
Rameshbhai Nanabhai Koli Baria Vs Jashwantbhai Ranitbhai Rathod
Gujarat High Court · (2023) 10 GUJ CK 0059
Limitation Act, 1963 — Section 5
High Courts20 Oct 2023Allowed
Faisal Mohammadhanif Ada Vs United India Insurance Company Limited
Gujarat High Court · (2023) 10 GUJ CK 0058
High Courts19 Oct 2023Allowed
Lakhiyo @ Laxmanbhai Jhaverbhai Rathod Thro Kanubhai Barkulbhai Rathodiya Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 302, 377
High Courts19 Oct 2023Allowed
Dilipbhai @ Kino Maheshbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0066
High Courts19 Oct 2023Allowed
Ashokbhai Dipsing Nayak Vs State Of Gujarat
Gujarat High Court · (2023) 10 GUJ CK 0063
High Courts18 Oct 2023Disposed Of
Girishbhai Ratilal Hariya Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2023) 10 GUJ CK 0071
High Courts18 Oct 2023Allowed
Shah Navratna Jodhraj Vs Meghraji Alimahmad Haji Abdulabhai
Gujarat High Court · (2023) 10 GUJ CK 0070
High Courts18 Oct 2023Dismissed
Principal Commissioner Of Income Tax 1 Vs KGY Glass Industries (P) Ltd
Gujarat High Court · (2023) 10 GUJ CK 0069
Income Tax Rules, 1962 — Rule 21AEIncome Tax Act, 1961 — Section 115BAA, 115BAA(2), 115BAA(5), 115JB, 139(1), 260A
High Courts18 Oct 2023Disposed Of
Manubhai Lakhabhai Patel (Deceased Throgh His Legal Heirs) & 2 Other(S) Vs Shree Jalaram Bapa Charitable Trust,Modasa Thro.Its Managingtrustee Nareshchandra Shankarlal Parekh
Gujarat High Court · (2023) 10 GUJ CK 0068
High Courts17 Oct 2023Dismissed
Chanduji Galbaji Through Legal Heirs Vs Kanubhai Ishvarbhai Prajapati
Gujarat High Court · (2023) 10 GUJ CK 0041