COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 96 of 1,831

High Courts16 Oct 2023Allowed

Nabi @ Nabo Rahimnbhai Jadav Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471Arms Act, 1959 — Section 25(1a)(1b), 29

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High Courts16 Oct 2023Allowed

Malek Naushadalam @ Navasadbhai Ibrahimbhai Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Arms Act, 1959 — Section 25(1a)(1b), 29

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High Courts16 Oct 2023

Pankaj Brijmohan Khosla Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 465, 467, 468, 471Gujarat Prohibition Act, 1949 — Section 24(A), 59(A), 65(e), 67A, 81, 83

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High Courts16 Oct 2023Allowed

Subhashji Bhikhaji Thakore Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Arms Act, 1959 — Section 25(1a)(1b), 29

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High Courts13 Oct 2023Allowed

Kuldeepkumar Hargovanbhai Solanki (Parmar) Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 468, 471

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High Courts13 Oct 2023Disposed Of

Laxminarayan Shreeprasadilal Jatav Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0027

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High Courts13 Oct 2023Disposed Of

Paneshwar Doodh Utpadak Sahakari Mandli Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0025

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High Courts13 Oct 2023Disposed Of

Manoj Mahendra Somani Vs Piramal Capital And Housing Finance Ltd

Gujarat High Court · (2023) 10 GUJ CK 0024

Constitution Of India, 1950 — Article 12, 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 18

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High Courts12 Oct 2023Allowed

Bahadur Sinh Dhirubha Wadher Vs State Of Gujarat

Gujarat High Court · (2023) 10 GUJ CK 0032

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High Courts12 Oct 2023Dismissed

State Of Gujarat Vs Ramanbhai Mangalbhai Baria

Gujarat High Court · (2023) 10 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 209, 378(1)(3)Indian Penal Code, 1860 — Section 300(4), 302, 304II, 307, 504Bombay Police Act, 1951 — Section 135

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High Courts10 Oct 2023Allowed