High Courts18 Dec 2023Partly Allowed
Balakdas Vaishnav Vs Shirish Jamnadas Fudhanwala
Gujarat High Court · (2023) 12 GUJ CK 0064
Bombay Public Trusts Act, 1950 — Section 47, 50A
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 88 of 1,831
High Courts18 Dec 2023Allowed
Mansukhbhai @ Nako Kanjibhai Fatepara Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 144, 302, 323, 325, 504 Gujarat Police Act, 1951 — Section 135
High Courts18 Dec 2023Allowed
Sitaram S/O Motilal Dhakad Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 15(C), 29, 37, 67
High Courts18 Dec 2023Dismissed
Nileshbhai Khusalbhai Chauhan Vs REGISTRAR GENERAL & 1 Other(S)
Gujarat High Court · (2023) 12 GUJ CK 0061
Constitution Of India, 1950 — Article 226
High Courts15 Dec 2023Allowed
Parbatbhai Naranbhai Gojiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Dec 2023Allowed
Mohmed Hanif @ Babu Abdul Hamid @ Zakir Abdul Rauf Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379Prevention Of Cruelty To Animals Act, 1960 — Section 11(1), 11D, 11E, 11F, 11H
High Courts15 Dec 2023Allowed
Imtiyaz @ Lala Firoz Malek Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29, 37
High Courts15 Dec 2023Allowed
Zala Narpatsinh @ Rencho Ganpatsinh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1b)(a)Gujarat Police Act, 1951 — Section 135
High Courts15 Dec 2023Allowed
Sagar @ Techiyo Dashrathji Thakore Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(a)(1), 413
High Courts14 Dec 2023Allowed
Jatinkumar Bhikhabhai Sankadchand Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Bipinbhai Ishvarbhai Mistri Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Bharatkumar Kalidas Vankar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 12, 13(2)
High Courts14 Dec 2023Allowed
Chaudhri Dhiraj Motiram Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts14 Dec 2023Allowed
Gaurav @ Gaurang S/O Mohendrasing Kotval Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B)Arms Act, 1959 — Section 25(1B)
High Courts13 Dec 2023Allowed
Jaydip @ Ajay Rameshbhai Sarvaiya Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A), 376(2)(n), 376(3), 506, 506(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 45(L), 6, 8, 12
High Courts13 Dec 2023Allowed
Riyaz Rahimbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 409, 465, 467, 468, 471
High Courts13 Dec 2023Allowed
Hajisha Bhachalsha Sheikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(B), 22(B), 29
High Courts13 Dec 2023Allowed
Ravibhai Vinubhai Chavda Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2J,N)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6
High Courts13 Dec 2023Allowed
Babubhai Mohanbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(B), 20(B), 29
High Courts12 Dec 2023Allowed
Sagar Madhav Pradhan Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 11(C), 20(B), 29