High Courts01 Jan 2024Allowed
Bhajnaram Arjunram Bisnoi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
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Gujarat High Court judgments
36,606 judgments · page 86 of 1,831
High Courts01 Jan 2024Allowed
Samirkhan Badruddinkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 420, 506(2), 507
High Courts01 Jan 2024Allowed
Mohammad Zakariya Gulam Kapadiya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 420
High Courts01 Jan 2024Allowed
Subhash Videshi Raut Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(2)(C), 22(C), 29
High Courts01 Jan 2024Allowed
Jayrajsinh Narendrasinh Chudashma Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 354(A), 363, 366, 506(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 8, 12, 17
High Courts01 Jan 2024Allowed
Shambhuram S/O Rajuram Daluram Jat Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 8(c), 15(c), 29
High Courts29 Dec 2023Allowed
Velakanidas Arogyanadan Christian Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0093
High Courts29 Dec 2023Dismissed
Hitesh Chandubhai Jakasaniya Vs Gujarat Energy Transmission Corporation Ltd
Gujarat High Court · (2023) 12 GUJ CK 0092
High Courts29 Dec 2023
Rameshbhai Govindbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0091
Indian Penal Code, 1860 — Section 114, 306Gujarat Money Lenders Act, 2011 — Section 40, 42(d)
High Courts28 Dec 2023Partly Allowed
Jigarkumar Navinchandra Soni Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts28 Dec 2023Allowed
Hasmukhbhai Chhaganbhai Halpati Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 81, 116B
High Courts28 Dec 2023Dismissed
Vipulkumar Ambala Chaudhary Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0088
High Courts28 Dec 2023Allowed
Bharatbhai Ganpatbhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 125(3)
High Courts28 Dec 2023Allowed
Thakore Laxmansing Halsing Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0086
High Courts27 Dec 2023Allowed
Tajmulhasan Alihasan Ansari Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0085
High Courts22 Dec 2023Allowed
Rameshbhai Jivanbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29
High Courts22 Dec 2023Allowed
Rameshbhai Virsingbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(a) (i), 2(1)(a)(ii), 3(1)(ii), 3(2), 3(3), 3(4)Indian Penal Code, 1860 — Section 120B, 395, 397, 412
High Courts22 Dec 2023Allowed
Sachinbhai Manojbhai Vaghela (Sachinbhai @ Jethiyo Manojbhai Jagdishbhai Vaghela) Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(I), 18
High Courts22 Dec 2023Allowed
Sandipkumar Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts22 Dec 2023Partly Allowed
Shekhar Chhaganbhai Baviskar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0079