COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 87 of 1,831

High Courts22 Dec 2023Allowed

Ashokbhai Dalabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 427, 504, 506(2)Indian Penal Code, 1860 — Section 395

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High Courts22 Dec 2023Allowed

Alkeshbhai @ Saibo Parvatsinh Rathod Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306

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High Courts22 Dec 2023Partly Allowed

Ajaysinh Pravinsinh Zala Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0076

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High Courts22 Dec 2023Allowed

Ajaykumar Sanjaybhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116B

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High Courts21 Dec 2023Allowed

Vinit Rajnikant Desai Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471

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High Courts21 Dec 2023Allowed

Mohhmad Amirul @ Bablu Shabir Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20, 29

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High Courts21 Dec 2023Allowed

Dineshbhai Bhikhabhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 420

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High Courts21 Dec 2023Allowed

Rajendra @ Raju Bhikari Bahera Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(C), 29

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High Courts21 Dec 2023Allowed

Jay @ Jacky Rajubhai Jagdev Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Gujarat Police Act, 1951 — Section 135

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High Courts20 Dec 2023Allowed

Habib Ismail Shekh Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 324, 504Gujarat Police Act, 1951 — Section 135

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High Courts20 Dec 2023Allowed

Aarif Razakbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 307, 323Gujarat Police Act, 1951 — Section 135(1)

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High Courts20 Dec 2023Allowed

Gautam @ Gopi Mansukhbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 307Gujarat Police Act, 1951 — Section 135(1)

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High Courts20 Dec 2023Allowed

Sohan Titiya @ Jogada Bhuriya Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

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High Courts20 Dec 2023Allowed

Uday @ U. K. Raja Vasharambhai Bagada Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 114, 302, 307Gujarat Police Act, 1951 — Section 135(1)

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High Courts19 Dec 2023Allowed

Malek Iliyasbhai Ikbalbhai Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29

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High Courts19 Dec 2023Allowed

Shankarbhai Shivabhai Devipujak Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 8(B), 20(a)(1), 20(b)(2)B, 22(B)

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High Courts19 Dec 2023Allowed

Prakashchandra Bhikharam Jani (Bisnoi) Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0068

Indian Penal Code, 1860 — Section 467, 468, 471Code Of Criminal Procedure, 1973 — Section 467, 468, 471Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 89, 98(2), 116(B)

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High Courts19 Dec 2023Allowed

Ajaybhai @ Badshah Anubhai Mer Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 324, 326, 337, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts19 Dec 2023Allowed

Ayush Ashokkumar Gupta Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 489(b), 489(c) Indian Penal Code, 1860 — Section 114

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High Courts18 Dec 2023Allowed

Nitinbhai Ravjibhai @ Ravibhai Mucchadiya Vs Shirish Jamnadas Fudhanwala

Gujarat High Court · (2023) 12 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135(1)

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