High Courts04 Jan 2024Allowed
Ikbal Abdulla Mamdu Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 429Gujarat Police Act, 1951 — Section 119
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 85 of 1,831
High Courts03 Jan 2024Allowed
Parimalbhai Jagjivanbhai Kharadi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A, 354D, 509Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 12, 18
High Courts03 Jan 2024Allowed
Vipulbhai Prabhatbhai Desai Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 324, 326, 506(2)
High Courts03 Jan 2024Allowed
Kalpeshbhai @ Tinkubhai Rasidbhai Rott Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 489(A), 489(B), 489(C)
High Courts03 Jan 2024Allowed
Anilbhai Mansukhbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 324Gujarat Police Act, 1951 — Section 135
High Courts03 Jan 2024Allowed
Rasidkhan S/O Sarsherkhan Luhani Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C ), 22(B), 29
High Courts03 Jan 2024Allowed
Anilbhai Govindbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 12
High Courts02 Jan 2024Allowed
Saileshbhai Nathabhai Chandu Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 303, 341, 506(2)Arms Act, 1959 — Section 25(1b)a, 25(2)(A), 27
High Courts02 Jan 2024Allowed
Shahidmohammad Rafikmohammad Shaikh Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29, 37
High Courts02 Jan 2024Allowed
Mahendrabhai @ Montu Dineshbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0017
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302Gujarat Police Act, 1951 — Section 135Evidence Act, 1872 — Section 24, 25
High Courts02 Jan 2024Allowed
Aezazmiya Rafikmiya @ Rafuamin Miya Malek Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20, 29
High Courts02 Jan 2024Allowed
Dashrathbhai Raojibhai Sodha Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 376, 376(2)(N), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 12, 17
High Courts02 Jan 2024Allowed
Rajesh Jayantilal Gosaliya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 306
High Courts02 Jan 2024Allowed
Rahimkhan Samsherkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29, 37
High Courts02 Jan 2024Allowed
Amit Ratilal Gokani Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 306
High Courts01 Jan 2024Allowed
Kanji @ Bhuriyo Mohan Gohil (Koli) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 120(B), 420, 465, 468, 471
High Courts01 Jan 2024Allowed
Ashok @ Nikunj @ Niklo @ Mitesh Ramjibhai Beldar (OD) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(A)(3)
High Courts01 Jan 2024Allowed
Ibrahim @ Arif Noormohammad Kureshi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation (Amendment) Act, 2011 — Section 6(B), 8(4)
High Courts01 Jan 2024Allowed
Mayur Rameshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(L), 6
High Courts01 Jan 2024Allowed
Aryan Arvind Varma Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 392, 394, 397, 427, 504Gujarat Police Act, 1951 — Section 135(1)