COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 83 of 1,831

High Courts15 Jan 2024Allowed

Dipakbhai Kanjibhai Anjara Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 409, 420, 506(2)Gujarat Protection Of Interest Of Depositors Act, 2003 — Section 3

High Courts15 Jan 2024Allowed

Dipakbhai Rajeshbhai @ Rajubhai Budhdhdev Jate Luvana Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts12 Jan 2024Allowed

Rizavan Abdulrahim Bhura Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 7A, 12, 13(2)

High Courts12 Jan 2024Allowed

Thakursingh Bhairusingh Rawat Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(B), 394Gujarat Police Act, 1951 — Section 135

High Courts12 Jan 2024Allowed

Vajud Usman Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 328, 379

High Courts12 Jan 2024Allowed

Sohel S/O Saukat Alam Saiyed (Kadri) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 29

High Courts12 Jan 2024Allowed

Gopalbhai Punambhai @ Kantibhai Bhoi Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3a, 4, 5(L), 18

High Courts11 Jan 2024Allowed

Natubhai Jodhabhai Baraiya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0054

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2024Allowed

Parmar Vijaysinh Pravinsinh Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0053

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2024Allowed

Jitu Madhubhai Bhalala Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0052

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2024Allowed

Rishabh Trilok Chandra Jain Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0051

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2024Allowed

Santosh W/O Somveer Poonia Thro Poa Somveer Krishna Poonia Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0050

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2024Allowed

Bharatbhai Tejabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts10 Jan 2024Allowed

Ramju Sidhik Hajam Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(2), 29, 37

High Courts10 Jan 2024Allowed

Sanjay Chandansinh Pal (Bhedi Yadav) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6

High Courts10 Jan 2024Allowed

Rajan Lalbabu Gupta Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

High Courts10 Jan 2024Allowed

Manglubhai @ Budhabhai Shantubhai Khachar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts10 Jan 2024Allowed

Manojkumar Shyamsundar Jayswal Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C ), 20(B)(2)(c), 29, 37

High Courts09 Jan 2024Allowed

Aashishkumar Dhirajlal Gohil Vs Pareshbhai Bharatbhai Sarvaiya

Gujarat High Court · (2024) 01 GUJ CK 0048

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Reliance General Insurance Co. Ltd Vs Dineshbhai Ramjibhai Parmar

Gujarat High Court · (2024) 01 GUJ CK 0047

Limitation Act, 1963 — Section 5