High Courts24 Jan 2024Allowed
Pravin Mansing Panda Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0106
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n), 506(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 81 of 1,831
High Courts24 Jan 2024Allowed
Purakhsingh Sujansingh Rajpurohit Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0101
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Jan 2024Allowed
Sindhal Dayabhai Hirabhai Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0100
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Jan 2024Allowed
Jaydipbhai Jujarabhai Pagi (Thakor) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 164, 438, 482Indian Penal Code, 1860 — Section 34, 149, 375, 376
High Courts23 Jan 2024Allowed
Maheshbhai Velabhai Mundhva Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 386, 504, 506(2)Gujarut Money Lenders Act, 2011 — Section 5, 40, 42
High Courts23 Jan 2024Allowed
Ibrahim Umarbhai Lakha Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(2), 29, 37
High Courts23 Jan 2024Allowed
Lakhanbhai Bhurabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E)(A), 81, 98(2), 116B
High Courts22 Jan 2024Allowed/Disposed Of
Bharatkumar Mohanbhai Desai Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0099
Constitution Of India, 1950 — Article 14
High Courts22 Jan 2024Allowed/Disposed Of
Dahyabhai Laljibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0098
Constitution Of India, 1950 — Article 14
High Courts22 Jan 2024Allowed/Disposed Of
Ramanbhai Gokaldas Patel Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0097
Constitution Of India, 1950 — Article 14
High Courts22 Jan 2024Allowed/Disposed Of
Kantibhai Okhabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0096
Constitution Of India, 1950 — Article 14
High Courts22 Jan 2024Allowed
Khemchandbhai Govindbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0095
Constitution Of India, 1950 — Article 14
High Courts19 Jan 2024Allowed
Abdulkhan Sahebkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 1954 — Section 5, 6(B), 8(2), 8(4)Indian Penal Code, 1860 — Section 429
High Courts19 Jan 2024Allowed
Akshaykumar Jaydeepbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116B
High Courts19 Jan 2024Allowed
Subhash Videshi Raut Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29, 37
High Courts19 Jan 2024Allowed
Manishgiri Mangalgar Gunsai Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 116B
High Courts19 Jan 2024Allowed
Pruthvi @ Shambhu Dharmendrabhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 395, 397, 440Gujarat Police Act, 1951 — Section 135(1)
High Courts19 Jan 2024Allowed
Nipaben Vikasbhai Sorathiya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 468, 471
High Courts18 Jan 2024Allowed
Rabari Kanubhai Gagabhai Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Jan 2024Allowed
Najimkhan Kadar Khan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439