High Courts06 Feb 2024Allowed
Vishal Shankarbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 79 of 1,831
High Courts05 Feb 2024Allowed
Keval Pravinbhai Khambhayata Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts05 Feb 2024Allowed
Virsingbhai Singabhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(3)
High Courts05 Feb 2024Allowed
Solanki Ranjitbhai Gamnabhai Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 326Juvenile Justice Act, 2016 — Section 75, 82
High Courts05 Feb 2024Allowed
Rasubhai Kurabhai (Rasubhai Havlabhai @ Savlabhai) Damor Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Feb 2024Allowed
Ahemad Raza @ Ayan Jolly Yakin Taili Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379(A)(3)
High Courts05 Feb 2024Allowed
Bannaram @ Bhannaram Bhavarram Amuram Meghwal Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83
High Courts02 Feb 2024Allowed
Ramesh Gulaba Ram Kumar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Asfak Asraf Mansuri Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Chena Ram Raghu Ram Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0007
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Ashokbhai Odhavjibhai Vahanka Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0006
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Shanibhai Shantilal Kathevar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0005
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2024Allowed
Yogesh Devjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 13(1)(a), 13(2)
High Courts01 Feb 2024Allowed
OM Sanjaybhai Patil Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302Gujarat Police Act, 1951 — Section 135
High Courts01 Feb 2024Allowed
Abdulbhai Tamashibhai Bukera (Sandhi) Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 323, 364(A)Gujarat Police Act, 1951 — Section 135
High Courts01 Feb 2024Allowed
Ejaj Farukbhai Baloch Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(2), 3(4)
High Courts31 Jan 2024Allowed
Pravin Vilas Patil Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0131
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2024Allowed
Jeevraj Kanaiyalal Asari Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0130
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2024Allowed
Jan Mohammad Suleman Teli Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0129
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2024Dismissed
Premjibhai Nanjibhai Dafda Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 302