COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 78 of 1,831

High Courts09 Feb 2024Allowed

Mahesh Mansukhbhai @ Manubhai Babariya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29, 37

High Courts09 Feb 2024Allowed

Imaran Hamid Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(a)(3)

High Courts09 Feb 2024Allowed

Mahmad Ashif Gulamhushen Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 21(B), 29

High Courts08 Feb 2024Allowed

Dineshbhai Dityabhai Dungrabhil Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81

High Courts08 Feb 2024Allowed

Dilipbhai Kishansinh Rajput Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0033

Constitution Of India, 1950 — Article 226, 2272

High Courts08 Feb 2024Allowed

Parmar Kanubhai Ratnabha Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0032

Constitution Of India, 1950 — Article 226, 2272

High Courts08 Feb 2024Disposed Of

Jitendra Singh Ramdulare Singh Thakur Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0031

Constitution Of India, 1950 — Article 226, 2272

High Courts08 Feb 2024Allowed

Paresh Natubhai Halpati Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0030

Constitution Of India, 1950 — Article 226, 2272

High Courts08 Feb 2024Allowed

Majirana Pappubhai Nagjibhai Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0029

Constitution Of India, 1950 — Article 226, 2272

High Courts08 Feb 2024Allowed

Chaganbhai Keriyabhai Rathva Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0028

Constitution Of India, 1950 — Article 226, 2272

High Courts07 Feb 2024Allowed

Vaibhavbhai Dipakbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 120(B), 302Gujarat Police Act, 1951 — Section 34

High Courts07 Feb 2024

Jonathan Hiralal Levy Vs Hiralal Kasanabhai Khristi

Gujarat High Court · (2024) 02 GUJ CK 0027

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 35A

High Courts07 Feb 2024Allowed

Patel Vaibhaveekumari Rohitbhai Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0026

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts07 Feb 2024Allowed

Ravikumar Vejabhai Vala Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0025

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts07 Feb 2024Allowed

Raju Laxman Ninoma Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0024

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts06 Feb 2024Allowed

Dhruvkumar Kalpeshbhai Sagar Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 409, 420Information Technology Act, 2000 — Section 66C

High Courts06 Feb 2024Allowed

Hiteshbhai Amarshibhai Lalukiya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 67(A), 81, 83, 116(B)Indian Penal Code, 1860 — Section 272, 273, 406, 468, 471

High Courts06 Feb 2024Allowed

Savitaben Dalpatbhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 306, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts06 Feb 2024Allowed

Naina Mohan Ram Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts06 Feb 2024Allowed

Sindhal Raju Dayabhai Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0011

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482