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Gujarat High Court judgments

36,606 judgments · page 76 of 1,831

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High Courts26 Feb 2024Allowed

Nilu @ Nil S/O Surendra Das (Patro) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
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High Courts20 Feb 2024Allowed

Jogindar @ Jogindar Kishanlal Mehta (Jogindar Kishanlal Mehta) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 409, 420
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High Courts20 Feb 2024Allowed

Rajeshkumar Sudama Singh & Anr Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 188Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9
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High Courts20 Feb 2024Allowed

Piyushkumar Jagdishbhai Pandya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Information Technology Act, 2000 — Section 66(C)Indian Penal Code, 1860 — Section 120(B), 406, 409, 420
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High Courts20 Feb 2024Allowed

Kiran @ Mango Sureshbhai Mithapara Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 326, 363, 365, 504Gujarat Police Act, 1951 — Section 135
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High Courts20 Feb 2024Allowed

Sushant @ Amol Sanjay Babar Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E)(A), 81, 83, 98(2), 99
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High Courts19 Feb 2024Allowed

Rinku Rampal Dhiman (Mistry) (Chande) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 212, 302, 307Arms Act, 1959 — Section 25(1)BA, 27(2)
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High Courts19 Feb 2024Allowed

Raj Dharmendra Patni Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 02 GUJ CK 0069

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
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High Courts19 Feb 2024Allowed

Ghanshyambhai Chhotabhai Patel Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 02 GUJ CK 0068

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
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High Courts19 Feb 2024Allowed

Preeti Dharmraj Kurdiya Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 02 GUJ CK 0067

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
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High Courts19 Feb 2024Allowed

Ranjanben Mukeshbhai Baraiya Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 02 GUJ CK 0066

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
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High Courts16 Feb 2024Allowed

Vinayak S/O. Nageshwar Indrabhan Yadav Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0063

Gujarat Mineral (Prevention of Illegal Mining, Storage and Transportation) Rules, 2017 — Rule 3, 5, 7, 10, 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 186, 376
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High Courts16 Feb 2024Allowed

Karansing Bhahansingh Kalani(Chikligar) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Feb 2024Allowed

Vishalkumar Santoshbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(j)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12
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High Courts16 Feb 2024Allowed

Jaskubhai Bavkubhai Vala Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4, 5
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High Courts16 Feb 2024Disposed Of

Chirag S/O Ram Prakash Beria Vs Megha W/O Chirag Beria D/O Sunil Kumar Tibrewal

Gujarat High Court · (2024) 02 GUJ CK 0052

Guardian And Wards Act, 1890 — Section 7, 9, 25
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High Courts16 Feb 2024Dismissed

Dharmesh Jivanlal Gurjar Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0051

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Prevention Of Corruption Act, 1988 — Section 7
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High Courts15 Feb 2024Allowed

Shrimali Kirtikumar Ishwarlal Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 153A, 294(a), 295A, 504, 505(1)(b), 506(2)
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High Courts15 Feb 2024Allowed

Pradipkumar Bijay Nayak Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420
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High Courts15 Feb 2024Allowed

Sanjiv Bhagwatiprasad Nishad Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 465, 466, 467, 468
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