COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 77 of 1,831

High Courts15 Feb 2024Allowed

Amresh Jayprakash Sinh Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420Information Technology Act, 2000 — Section 66(d)

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High Courts15 Feb 2024Allowed

Bilalsha Mahmadsha Shamadar Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(2C), 29

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High Courts14 Feb 2024Allowed

Akash Ramanji Bhil (Marvadi) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0065

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 506(2)

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High Courts14 Feb 2024Allowed

Meghabhai Becharbhai Detroja Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0064

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Code Of Criminal Procedure, 1973 — Section 439

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High Courts14 Feb 2024Allowed

Valjibhai Mepabhai Metaliya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107

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High Courts14 Feb 2024Allowed

Bhagwanjibhai Babubhai Savariya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 438

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High Courts14 Feb 2024Allowed

Rajeshkumar Ramsingh Solanki Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0050

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts13 Feb 2024Allowed

Legal Heirs Of Decd Amad Musa Hingol Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0049

Limitation Act, 1963 — Section 5

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High Courts13 Feb 2024Allowed

Babu Punjabhai (Expired) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0048

Limitation Act, 1963 — Section 5

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High Courts13 Feb 2024Allowed

Sunil Surendrakumar Kakkad Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439

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High Courts13 Feb 2024Allowed

Molabhai @ Mohanbhai @ Movanji Devabhai Damor Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 8(c), 20(a)(i), 20(b)

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High Courts13 Feb 2024Allowed

Khantil Shrenik Kumar @ Ajaybhai Shah (Sanghvi) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 409, 420

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High Courts13 Feb 2024Allowed

Sandhi Jamat Ranparda Through Administrator Mamad Musa Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0039

Limitation Act, 1963 — Section 5

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High Courts12 Feb 2024Allowed

Himanshu Jaiprakash Vyas Vs Ajit Kumar Singh

Gujarat High Court · (2024) 02 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 439Customs Act, 1962 — Section 132, 133, 135A, 136

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High Courts12 Feb 2024Allowed

Jayeshbhai Hirabhai Vithalpara Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A

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High Courts12 Feb 2024Allowed

Hasmukhbhai Karamsinh Bhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 34, 406, 420, 465, 467, 468, 506, 506(1)

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High Courts12 Feb 2024Allowed

Mukeshbhai Bhikhubhai Bhesaniya Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 354(A)(B)

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High Courts12 Feb 2024Allowed

Mahesh Kishori Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0040

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts09 Feb 2024Allowed

Shabanaben Samidbhai Bukhari Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29

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High Courts09 Feb 2024Allowed

Chandersingh @ Chandariya Ajaliya Bhil Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379

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