High Courts29 Feb 2024Dismissed
Harish N Chandarana C/O.Nirdosh H.Rathod Vs Divisional Controller
Gujarat High Court · (2024) 02 GUJ CK 0094
Industrial Disputes Act, 1947 — Section 33(2)(b)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 75 of 1,831
High Courts29 Feb 2024Allowed
Piyushbhai Bhupatbhai Mangukiya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0093
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Feb 2024Allowed
Ramjit Ramakabal Pal Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0092
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Feb 2024Allowed
Rahul Kharol Bheru Lal Kharol Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0091
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Feb 2024Allowed
Bharat Chana Chavada Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Feb 2024Allowed
Balvantsinh Shanabhai Pateliya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0089
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Feb 2024Allowed
Dineshkumar Prabhatsinh Solanki Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts28 Feb 2024Allowed
Samir Abdullatif @ Jenubhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 47, 8
High Courts28 Feb 2024Dismissed
Amitbhai Amarsinhbhai @ Gafarbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0086
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302
High Courts28 Feb 2024Allowed
Vinodbhai @ Vinubhai Rupabhai Garasiya Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 17b, 18c, 29
High Courts28 Feb 2024Allowed
Nadimkhan Sharifkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2(11), 2(12-B), 2(14), 2(16), 2(31), 2(32), 2(36), 9, 39, 50, 51, 52, 57
High Courts28 Feb 2024Allowed
Pratikbhai Dilipbhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 13(1), 13(2)
High Courts27 Feb 2024Disposed Of
Umang Haribhai Thakkar & Anr Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 02 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294(1), 506(1)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1(r), 3(2)(va)
High Courts27 Feb 2024Dismissed
Maganlal Mohanlal Chauhan & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 02 GUJ CK 0095
Constitution Of India, 1950 — Article 14
High Courts27 Feb 2024Allowed
Dilbagsinh @ Bagga Jashvantsing Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 37
High Courts27 Feb 2024Allowed
Vikash Virendra Sing Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 143, 144, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135
High Courts26 Feb 2024Allowed
Gajendrasinh Shankarsinh Thakur Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2024Allowed
Mahamadhusen Tukaram Sheikh @ Shivaji Tukaram Bengude Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2024Allowed
Jitendrabhai Ganpatbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 116B
High Courts26 Feb 2024Allowed
Bhagirathram Hariram Godhara (Bisnoi) Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 108, 116B