High Courts12 Mar 2024Allowed
Mega Grain Trading PVT. Ltd. & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 73 of 1,831
High Courts12 Mar 2024Allowed
Ketanbhai Pravinbhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 418, 419, 420, 465, 467, 468, 469, 471
High Courts12 Mar 2024Allowed
Rajeshkumar @ Lalo Mepabhai Jariya Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306Negotiable Instruments Act, 1881 — Section 138
High Courts12 Mar 2024Allowed
Yogeshkumar Mahendrasinh Rana Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 438
High Courts12 Mar 2024Allowed
Kaushar Imran @ Ima Malik Abdul Shaikh Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29, 37
High Courts12 Mar 2024Allowed
Shoaib Mohammed Hanif Galva Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 2017 — Section 5(1)(1A), 6, 8(2), 8(4), 10Prevention Of Cruelty To Animals Act, 1960, — Section 11(1)(F)
High Courts11 Mar 2024Allowed
Sanjaybhai Virjibhai Lakhani Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 438, 482Indian Penal Code, 1860 — Section 34, 375
High Courts11 Mar 2024Allowed
Satishbhai Prabhatbhai Gol Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438
High Courts11 Mar 2024Allowed
Manishkumar Ramashankar Prashad Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304(B), 306, 498A
High Courts11 Mar 2024
Tribhovan @ Tilo Rayjibhai Bhoi Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 433A, 433(2)
High Courts11 Mar 2024Allowed
Kishanbhai Palvibhai Dubhil Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 03 GUJ CK 0030
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Mar 2024Allowed
Raghuraj @ Raghu Rameshwarbhai Rahtod Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c)
High Courts07 Mar 2024Allowed
Dinesh Bhavarlal Chaudhary Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116(b)
High Courts07 Mar 2024Allowed
Akhtar @ Soyeb Abdul Gafar Shams Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts07 Mar 2024Allowed
Mohmad Rubel Husen Shafikul Islam Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 465, 466, 468, 471, 474Foreigners Act, 1946 — Section 14(a), 14(b), 14(c)
High Courts07 Mar 2024Dismissed
Saiyad Tausif Ahmed Mustufa Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 2(c), 29, 37, 52A(2), 52A(3), 52A(4), 53
High Courts06 Mar 2024Dismissed
Prashantbhai Nareshbhai Vandra Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0024
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 504, 506(2)
High Courts06 Mar 2024Allowed
Varunsinh Umedsinh Dhummad & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294(b), 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Mar 2024Allowed
Hushen Ibrahimbhai Dalwani Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0008
High Courts06 Mar 2024Allowed
Bhagubha Hashubha Vaghela Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0007