High Courts05 Mar 2024Allowed
Sagar Raja Nathu & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0022
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 74 of 1,831
High Courts05 Mar 2024Allowed
Rahulbhai Amarshibhai Ughreja Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 182, 201, 306
High Courts05 Mar 2024Allowed
Komalben Rakeshkumar Bhimani Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 465, 467, 468, 471
High Courts05 Mar 2024Allowed
Biralben W/O Jatinkumar Hareshbhai Darji Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 173(8), 438Indian Penal Code, 1860 — Section 34, 120(B), 201, 302
High Courts05 Mar 2024Allowed
Ajeshbhai Muljibhai Vasava & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Bombay Animal Preservation Act, 1948 — Section 5, 6, 8, 10Gujarat Animal Preservation Act,1954 — Section 6(A), 8
High Courts05 Mar 2024Allowed
Aashish Jaychand Gavali Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420
High Courts04 Mar 2024Allowed
Sabegsing Harising Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29, 37
High Courts04 Mar 2024Allowed
Dineshbhai Madansing Taruva Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 323, 498A
High Courts04 Mar 2024Allowed
Kamleshbhai @ Kamo Balwantbhai Pagi Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12
High Courts04 Mar 2024Allowed
Nirmalbhai Navinbhai Gamit Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 417, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts04 Mar 2024Allowed
Hitesh Savdashbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2) (J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts04 Mar 2024Allowed
Sureshbhai Bhikhabhai Gamar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts04 Mar 2024Allowed
Parmar Pravinbhai Keshubhai Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Mar 2024Allowed
Rishabh Gopalbhai Dubey Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Mar 2024Allowed
Kishan Dineshbhai Nakiya Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0006
Indian Penal Code, 1860 — Section 376(2) (j)(n), 363, 366Code Of Criminal Procedure, 1973 — Section 439Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6, 17
High Courts01 Mar 2024Allowed
Ganpatbhai @ Gundo Jamalsingbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(B)
High Courts01 Mar 2024Allowed
Divanbhai Chhitubhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81
High Courts01 Mar 2024Allowed
Abdul Rajak Hasan Mansuri Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116(B)
High Courts01 Mar 2024Allowed
Sharad @ Bapu S/O Shivnarayan Vinayak Desale (Patil) Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(B)
High Courts01 Mar 2024Allowed
Mehulbhai Bhanjibhai Zapadiya Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0001
Indian Penal Code, 1860 — Section 376(2n)Code Of Criminal Procedure, 1973 — Section 439Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6