High Courts18 Mar 2024Allowed
Sumit @ Dipu Srimanu Verma Dangi Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489(B)(C)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 72 of 1,831
High Courts18 Mar 2024Allowed
Shitalbhai Govindbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0059
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Mar 2024Allowed
Surendrabhai Maganbhai Patel Thro Poa Amrutiya Amish Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0058
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Mar 2024Allowed
Ajay Humji Kamliya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0057
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Mar 2024Allowed
Sunil Ghanshyam Nikhare Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 03 GUJ CK 0056
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Mar 2024Allowed
Mazhar Ali Anwar Ali Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 465, 467, 468, 471Information Technology (Amendment) Act, 2008 — Section 66(D)
High Courts15 Mar 2024Allowed
Mukeshbhai Hamirbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 12, 13(2)
High Courts15 Mar 2024Allowed
Noaman Abdul Sattar Tap Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 8(2), 10, 11(1)(I)Indian Penal Code, 1860 — Section 429
High Courts15 Mar 2024Allowed
Dilipkumar Kesrabhai Gamar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts15 Mar 2024Disposed Of
United India Insurance Company Ltd Vs Raiklal Tulsibhai Patel & Ors
Gujarat High Court · (2024) 03 GUJ CK 0051
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 145(g), 146, 147, 147(1)(b), 165, 165(1), 166, 166(1), 173
High Courts15 Mar 2024Allowed
Vyas Sanjaybhai Natvarbhai & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 498A, 504, 506
High Courts14 Mar 2024Allowed
Moinkhan @ Monu Firozkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Mar 2024Dismissed
Shree R Kunvarji Co & Ors Vs Trustee Of Haji Nazarali Kasambhai Trust Fund & Ors
Gujarat High Court · (2024) 03 GUJ CK 0043
Constitution Of India, 1950 — Article 136, 227Waqf Act, 1995 — Section 2(r), 85Gujarat Public Trust Act, 1950 — Section 2(13), 2(19)
High Courts14 Mar 2024Allowed
Manubhai Haridas Rathod & Ors Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 216, 216(4), 217, 374Indian Penal Code, 1860 — Section 114, 302, 306
High Courts13 Mar 2024Allowed
Maheshbhai Tejshibhai Aayadi (Maheshwari) Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 376(2)
High Courts13 Mar 2024Allowed
Sanjaykumar Ramabhai Shanabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Dowry Prohibition Act, 1961 — Section 65(a)(e), 81, 83, 98(2)
High Courts13 Mar 2024Allowed
Alok Shrikant Yadav Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0047
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Section 201
High Courts13 Mar 2024Allowed
Nagraj @ Nagabhai Fogabhai Odedara Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A
High Courts13 Mar 2024Allowed
Narendrabhai @ Munno Rambhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Mar 2024Dismissed
Laxmansinh Ram Sinh Devasi Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 70, 438