High Courts28 Mar 2024Allowed
Vishal Maganbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0100
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
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Gujarat High Court judgments
36,606 judgments · page 70 of 1,831
High Courts28 Mar 2024Allowed
Bhaveshbhai Indersingh Chauhan Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 03 GUJ CK 0099
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Mar 2024Allowed
Vijaybhai Laljibhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0098
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Mar 2024Allowed
Dineshbhai Karamshibhai Desai Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Mar 2024Allowed
Raj Sonaji Thakor Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Mar 2024Allowed
Imran @ Imudo Babubhai Rauma Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Mar 2024Allowed
Kuldipbhai Dineshbhai Nandesariya Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Mar 2024Allowed
Sagar Omprakash Pandya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)
High Courts27 Mar 2024Allowed
Rushirajsinh Anilsinh Vaghela Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438
High Courts26 Mar 2024Allowed
Shaileshbhai Zinabhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0093
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Mar 2024Allowed
Jayesh Lallubhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 03 GUJ CK 0092
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Mar 2024Allowed
Kishorbhai Kageshbhai Katara Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0091
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Mar 2024Allowed
Panchal Bhaveshkumar Ranchodbhai Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Mar 2024Allowed
Gopalbhai Lakhabhai Bambhava Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Mar 2024Allowed
Dharmesh @ Dhamo Nathubhai Bhabhor Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6
High Courts22 Mar 2024Allowed
Sureshbhai @ Jado Rayjibhai Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(c), 81, 98(2), 116B
High Courts22 Mar 2024Allowed
Mayankbhai Rangitbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 323, 504, 506(2)Gujarat Money Lenders Act, 2011 — Section 42(A), 42(D)
High Courts22 Mar 2024Allowed
Alokkumar Arjun Uday Pradhan Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)B, 29, 37
High Courts22 Mar 2024Allowed
Rakesh @ Rako Govindbhai Solanki (Vankar) Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379(A)(3)
High Courts21 Mar 2024Allowed
Jagubhai Selarbhai Boricha Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(c)