High Courts09 Apr 2024Disposed Of
Vipin Kanaiyalal Chaturvedi Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 41, 41A
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 68 of 1,831
High Courts08 Apr 2024Allowed
Kuldeepbhai @ Kiran Karshanbhai Chavda (Vala) & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 325, 337, 504Gujarat Police Act, 1951 — Section 135
High Courts08 Apr 2024Allowed
Udaysing Nathusing Raut Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Gujarat prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(b)
High Courts08 Apr 2024Allowed
Krunal Diliprav Nikam Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 468, 471
High Courts08 Apr 2024Allowed
Shamjibhai Laxmanbhai Joliya (Baraiya) Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Apr 2024Allowed
Nileshkumar Lakshmichand Sheth Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0029
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14ACode Of Criminal Procedure, 1973 — Section 156, 438Indian Penal Code, 1860 — Section 107, 306
High Courts08 Apr 2024Allowed
Nirmalsinh Rajendrasinh Barad Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0028
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Section 90
High Courts08 Apr 2024Dismissed
Shivam Niranjan Podar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Apr 2024Allowed
Pavan @ Prakash Padambahadur Shahi Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2024Allowed
Prakashkumar Manjibhai Mali & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2024Allowed
Afzal Zakirhusen Mev Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2024Allowed
Tofik Rajmandar Mev Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2024Allowed
Pithabhai Lagharabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Apr 2024Allowed
Harjibhai Ganshyambhai Maseva Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0017
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Apr 2024Allowed
Bambhaniya Vipulkumar Chhaganbhai Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 04 GUJ CK 0016
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Apr 2024Allowed
Manjeetkumar Surendra Singh Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0015
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Apr 2024Allowed
Sanjay Kumar Nirmal Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 04 GUJ CK 0014
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Apr 2024Allowed
Ramchandrabhai Vanabhai Bhoy Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Apr 2024Allowed
Krunalsinh Vikramsinh Jetavat Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0026
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14ACode Of Criminal Procedure, 1973 — Section 438
High Courts03 Apr 2024Allowed
Babjibhai Lahnubhai Patara Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2, 9, 39, 40, 43, 43(1), 44, 48(a), 50, 51, 52