High Courts02 Apr 2024Allowed

Akil @ Toni Firozbhai Sida Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(4)Indian Penal Code, 1860 — Section 387, 406, 420, 506(2)
High Courts02 Apr 2024Allowed

Poojabhai Veerabhai Chavda Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 468, 471Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116C
High Courts02 Apr 2024Dismissed

State Of Gujarat & Anr Vs H.C. Mody

Gujarat High Court · (2024) 04 GUJ CK 0002

Constitution Of India, 1950 — Article 32, 226, 309, 311, 311(2)Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 18, 26Maharashtra Civil Services (Discipline And Appeal) Rules, 1979 — Rule 5, 5(1)(ix), 9(2), 9(4)(i)(a), 9(4)(i)(b)