High Courts15 Apr 2024Allowed
Anilkumar Gordhanbhai Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0054
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 67 of 1,831
High Courts15 Apr 2024Allowed
Prakash Ishwar Vaghdada Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Apr 2024Allowed
Thakor Pravinji Mangaji Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Apr 2024Allowed
Sanjay Shantilal Mehta Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Apr 2024Allowed
Manharbhai Bhuljibhai Gamit Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0050
Indian Penal Code, 1860 — Section 279, 304, 308, 337, 338Motor Vehicles Act, 1988 — Section 177, 184
High Courts15 Apr 2024Allowed
Premsing Dharamvirsing Thakur Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66
High Courts15 Apr 2024Allowed
Amitbhai Naginbhai Desai Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420Gujarat Protection Interest Of Depositors (In Financial Establishment) Act, 2003 — Section 3
High Courts15 Apr 2024Allowed
Vipul Dilkhushbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420Gujarat Protection Interest Of Depositors (In Financial Establishment) Act, 2003 — Section 3
High Courts15 Apr 2024Allowed
Aman Ullamiya S/O Asgarali Abdul Haq Ansari Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2024Allowed
Vipul Ramjibhai Bagada Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2024Allowed
Jayeshbhai Dhanjibhai Bariya Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(C)
High Courts12 Apr 2024Allowed
Subrata @ Bharon Bapi Sukumar Hazra & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2024Allowed
Vishnu Misarilal Mewada Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(B), 489(A), 489(B), 489(C), 489(D), 489(E)
High Courts12 Apr 2024Allowed
Rahul S/O Satishkumar Nannu Singh Kumar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0041
Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts09 Apr 2024Allowed
Kaushik @ Kavo @ Umeshbhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 418, 419, 420, 465, 467, 468, 469, 471
High Courts09 Apr 2024Allowed
Taufik S/O Gulamnabi Shaikh Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts09 Apr 2024Allowed
Jayeshbhai S/O Sureshbhai Muthuram Prasad Kori Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts09 Apr 2024Allowed
Manojbhai Damrabhai Kumbhar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7(A), 12, 13(1)(A), 13(2)
High Courts09 Apr 2024Allowed
Dalpatbhai Fulabhai Pateliya Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts09 Apr 2024Allowed
Jakirhusen Ismailmiya Bhathiyara & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 1954 — Section 5(1), 5(1)(1A), 8(2)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(l)