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Gujarat High Court judgments

36,606 judgments · page 65 of 1,831

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High Courts26 Apr 2024Allowed

Dhavalbhai Vadilal Patel Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0094

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7(A), 13(1)(A), 13(2)
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High Courts26 Apr 2024Allowed

Bhimgiri Mangalgiri Goswami (Gusai) & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 04 GUJ CK 0093

Indian Penal Code, 1860 — Section 114, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts25 Apr 2024Allowed

Mahipalsinh Jitendrasinh Ker Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0092

Code Of Criminal Procedure, 1973 — Section 438
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High Courts25 Apr 2024Allowed

Mathurbhai Arshibhai & Anr Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 04 GUJ CK 0091

Limitation Act, 1963 — Section 5
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High Courts25 Apr 2024Allowed

Aatu Natha Ghela Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 04 GUJ CK 0090

Limitation Act, 1963 — Section 5
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High Courts25 Apr 2024Allowed

Rahabhai Hamirbhai Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 04 GUJ CK 0089

Limitation Act, 1963 — Section 5
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High Courts25 Apr 2024Dismissed/Disposed Of

Director General R.P.F & Ors Vs Diwan Singh, BVP (Workshop)

Gujarat High Court · (2024) 04 GUJ CK 0088

Constitution Of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11A
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High Courts24 Apr 2024Allowed

Hardik Gordhanbhai Raval Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0085

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498(A), 504Dowry Prohibition Act, 1961 — Section 3, 7
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High Courts24 Apr 2024Allowed

Ranjitsingh Suchhasingh Gadri Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 439Gujarat prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2)Indian Penal Code, 1860 — Section 34, 114, 465, 468, 471
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High Courts24 Apr 2024Allowed

Joshi Mohitbhai Nareshbhai Jayantilal Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(B), 170, 323, 342, 365, 384, 388, 389, 506(1)
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High Courts24 Apr 2024Allowed

Sotaj Harisinh Yadav & Anr Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 286 Explosive Substances Act, 1908 — Section 4, 9(b)(1b), 12
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High Courts24 Apr 2024Allowed

Mobin S/O Mohammed Naushad Jamil Ahemad Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66(d)
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High Courts24 Apr 2024Allowed

Devendrasinh @ Lakhan Jagdishsinh Chauhan Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 25, 29
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High Courts23 Apr 2024Allowed

Pratik Navinbhai Brahmbhatt Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0086

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(c), 29
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High Courts23 Apr 2024Dismissed

Premal Kamleshbhai Patel Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 04 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 320, 374, 389, 418, 418(2), 482
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High Courts23 Apr 2024Dismissed

Abhijit Ajitdan Gadhavi Vs Ahmedabad Municipal Corporation & Anr

Gujarat High Court · (2024) 04 GUJ CK 0078

Gujarat Civil Services (General Conditions Of Services) Rules, 2002, — Rule 36, 36(2)Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 9
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High Courts23 Apr 2024Dismissed

Rakesh Kishna Ram Babal Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 04 GUJ CK 0076

Gujarat prohibition Act, 1949 — Section 65(e), 81, 98(2), 116B
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High Courts23 Apr 2024Dismissed

Mohamad Imran Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 04 GUJ CK 0075

Right Of Children To Free And Compulsory Education Act, 2009 — Section 12(c)
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High Courts22 Apr 2024Allowed

United India Insurance Co. Ltd Vs Nileshbhai Arjanbhai Modhvadia & Ors

Gujarat High Court · (2024) 04 GUJ CK 0087

Limitation Act, 1963 — Section 5
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High Courts22 Apr 2024Dismissed

Chavda Bhagwatbhai Kalubhai Vs Dhirajlal Govindbhai Tapubhai Patel

Gujarat High Court · (2024) 04 GUJ CK 0077

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section, Order 22 Rule 9Limitation Act, 1963 — Section 5
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