High Courts01 May 2024Allowed
Rakesh @ Kalu S/O Ramswarup Hotilal Mahavar Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439
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Gujarat High Court judgments
36,606 judgments · page 64 of 1,831
High Courts01 May 2024Allowed
Aratiben W/O Shankarbhai Jivanbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439
High Courts01 May 2024Dismissed
Abdulmajid Abdulsattar Memon Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 173(8), 439
High Courts01 May 2024Allowed
Kishoresinh Lalsinh Rathod Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439
High Courts01 May 2024Allowed
Pareshbhai Govindbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Apr 2024Allowed
Jaydip Manubhai Beldar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Apr 2024Allowed
Ramswaroop Sujaram Devasi Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)
High Courts30 Apr 2024Allowed
Shivam Subhash Yadav Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 392, 397Gujarat Police Act, 1951 — Section 135
High Courts30 Apr 2024Allowed
Sukhvindarsing Balvantsing Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0106
Indian Penal Code, 1860 — Section 120B, 465, 468, 471Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116(B)Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Apr 2024Allowed
Hariomsingh @ Harsa Dineshsingh Sakhvar Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 468Information Technology Act, 2000 — Section 66C
High Courts30 Apr 2024Dismissed
Chiragkumar Labhubhai Patel & Ors Vs M/S Realwax Industries (Plastic Division) & Ors
Gujarat High Court · (2024) 04 GUJ CK 0100
Code Of Civil Procedure, 1908 — Order 37 Rule 2, Order 37 Rule 3(5)Negotiable Instruments Act, 1881 — Section 138
High Courts29 Apr 2024Allowed
Vijiben Lakhubhai & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0104
Limitation Act, 1963 — Section 5
High Courts29 Apr 2024Allowed
Patel Chaturbhai Gobardas Vs Special Land Acquisition Officer & Anr
Gujarat High Court · (2024) 04 GUJ CK 0103
Limitation Act, 1963 — Section 5
High Courts29 Apr 2024Allowed
Patel Kantaben Hasmukhbhai Vs Special Land Acquisition Officer & Anr
Gujarat High Court · (2024) 04 GUJ CK 0102
Limitation Act, 1963 — Section 5
High Courts29 Apr 2024Allowed
Patel Satishbha Joitaram Vs Special Land Acquisition Officer & Ors
Gujarat High Court · (2024) 04 GUJ CK 0101
Limitation Act, 1963 — Section 5
High Courts29 Apr 2024Disposed Of
Ranjitbhai Krishanlal Patel Vs Competent Authority & Ors
Gujarat High Court · (2024) 04 GUJ CK 0099
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 26(2)
High Courts26 Apr 2024Allowed
Aniruddh Bhupatbhai Nakum & Anr Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0098
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(u), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 120B, 469, 500, 501, 502
High Courts26 Apr 2024Allowed
Niruben @ Nayna Jaykumar Pujara & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 498A, 504, 506(2)
High Courts26 Apr 2024Allowed
Sotaj Harisinh Yadav & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 423Explosive Substances Act, 1908 — Section 9(b)(1)(b), (12)Indian Penal Code, 1860 — Section 308
High Courts26 Apr 2024Allowed
Dashrath @ Dashiyo Mahendrasinh Rathod Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116B