High Courts17 May 2024Allowed
Tusharbhai Limbabhai Parmar Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0038
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 62 of 1,831
High Courts17 May 2024Allowed
Pankajbhai Pratapbhai Zala Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts17 May 2024Partly Allowed
Dilipbhai Laxmanbhai Chavda Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0036
High Courts17 May 2024Partly Allowed
Thakor Keshaji Ranchhodji Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0035
High Courts16 May 2024Partly Allowed
Vikram Udabhai Pateliya Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0047
High Courts16 May 2024Allowed
Ghumsinh @ Kumbhji @ Ghumsang S/O. Laxmansinh Anarji Vaghela Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)
High Courts16 May 2024Allowed
Patel Asitkumar Rameshkumar Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0033
High Courts16 May 2024Allowed
Alpesh @ Alpu Hardasmal Wadhvani Through Wadhwani Hema Alpeshkumar Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0032
High Courts15 May 2024Allowed
Rameshvari @ Chhoti W/O Ravan Parashram Gayakwad & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts15 May 2024Partly Allowed
Jakhara Samsuddin Dadabhai Thro Jakhra Aslam Samduddinbhai & Anr Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0045
High Courts15 May 2024Allowed
Shahnavazkhan@Shani Sarfarajkhan Pathan Through Pathan Firdoshbanu D/O Khalidkhan,W/O Shahnavazkhan Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0044
High Courts15 May 2024Partly Allowed
Kamlesh @ Kalpesh Keshaji Prabhuji Bhil Thro Sugnaben Kalpesh Bhil Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0043
High Courts15 May 2024Disposed Of
Rajgor Urvashi D/O Dashrathbhai W/O Sushant Ajaybhai Gohil & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0042
High Courts15 May 2024Partly Allowed
Valid @ Munna @ Jiju Ahmed Manjur Ahmed Through Saberabanu Valid Ahmed Khan Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0041
High Courts14 May 2024Allowed
Ukarani Girish Devidas Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 328, 354(C), 376(D), 377, 384
High Courts14 May 2024Allowed
Gulwani Jitendra Mulchandbhai & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 328, 354C, 376D, 377, 384, 506(2)
High Courts14 May 2024Partly Allowed
Rukeshbhai @ Prembhai S/O Vajabhai @ Vajesingbhai Gabhay Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0023
High Courts14 May 2024Partly Allowed
Shahnawaz Saifi S/O Mohd Nawab Proprietor Of Star International Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0022
Negotiable Instruments Act, 1881 — Section 138
High Courts14 May 2024Partly Allowed
Sachin Nagindas Modi Thro Modi Bhumika Sachinkumar Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0021
High Courts13 May 2024Allowed
Nileshbhai Chhaganbhai Maiya Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 — Section 7(1), 12, 13(1), 13(2)