High Courts29 May 2024Allowed
Husen @ Husan Abdreman Ishakani Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0067
Indian Penal Code, 1860 — Section 114, 302, 397, 449
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 60 of 1,831
High Courts29 May 2024Allowed
Tajjamul Alihasan Ansari Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0066
Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 5, 25(1)C, 27Indian Penal Code, 1860 — Section 120(B), 302
High Courts29 May 2024Allowed
Lakhansingh Girdharilal Mina Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 13(1)(A), 13(2)
High Courts29 May 2024Allowed
Rahulbhai Gulabbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116(B)
High Courts28 May 2024Allowed
Dharmeshbhai S/O. Dinakarray Manchharam Joshi & Anr Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0085
Indian Penal Code, 1860 — Section 114, 328, 366, 376, 376(1), 506(2)Gujarat Police Act, 1951 — Section 135Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(1), 3(2)(5), 3(2), (5A)
High Courts28 May 2024Allowed
Harsukhbhai Muljibhai Delvadiya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts28 May 2024Allowed
Ganpatram Hanumanram Bisnoi Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439
High Courts28 May 2024Allowed
Kailashba Ajitisinh Jadeja & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts28 May 2024Allowed
Vikramji @ Tikaji Vihaji Thakor Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0077
Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts27 May 2024Allowed
Kamal Alias Shani Ashwinbhai Sharma Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439
High Courts27 May 2024Allowed
Vaibhav Rajendra @ Raju Prabhakar Patil Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324Arms Act, 1959 — Section 25(1B)
High Courts27 May 2024Allowed
Pradyumansinh Abhaysinh Chavda Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439
High Courts27 May 2024Allowed
Dilipbhai Narsengbhai Joshi Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 506(2)
High Courts27 May 2024Allowed
Talha Yunus Sareshwala Vs Deena Mukesh Sheth & Anr
Gujarat High Court · (2024) 05 GUJ CK 0076
Negotiable Instruments Act, 1881 — Section 138Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 389, 482
High Courts27 May 2024Dismissed
Viththalbhai Somabhai Patel Vs Jayantkumar Mahadevprasad Dave & Ors
Gujarat High Court · (2024) 05 GUJ CK 0075
Constitution Of India, 1950 — Article 226, 227Bombay Public Trusts Act, 1950 — Section 50A
High Courts23 May 2024Allowed
Javid @ Bhuro Ibrahim Mansuri Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 420, 465, 467, 468, 471, 472
High Courts23 May 2024Disposed Of
Jashvantbhai Shankarbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 170, 419, 420Negotiable Instruments Act, 1881 — Section 138
High Courts23 May 2024Allowed
Sonu @ Dipak S/O. Bherusinh Sisodiya & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2024Allowed
Viral Nanjibhai @ Laljibhai Gala Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 324, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts23 May 2024Disposed Of
Suresh Nanji Gor Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 320(1), 397, 401Negotiable Instruments Act, 1881 — Section 138, 147