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Gujarat High Court judgments

36,606 judgments · page 58 of 1,831

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High Courts11 Jun 2024Allowed

Salim @ Dhilo @ Billa S/o Amin @ Aamin Shekh Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0028

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 379, 411, 504
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High Courts11 Jun 2024Allowed

Ajitsinh Hamirsinh Vaghela Vs Commissioner of Police Ahmedabad City & Ors

Gujarat High Court · (2024) 06 GUJ CK 0027

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(4)
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High Courts11 Jun 2024Allowed

Harsh @ Guddu Mukeshbhai Koshta Vs Commissioner of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0026

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379
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High Courts11 Jun 2024Allowed

Abhimanyu @ Mannu Rajendrasingh Bhadoriya Vs Commissioner of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0025

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379, 457
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High Courts11 Jun 2024Allowed

Dhanji @ Dhano Devjibhai Gedani Koli Through Suraj Dhanjibhai Gedani Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0024

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(4)
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High Courts11 Jun 2024Allowed

Indravadan @ Pappu Narendrabhai Vaghela Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0023

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 83, 86, 116B
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High Courts11 Jun 2024Allowed

Shri Shani @ Shantu S/o Shantilal Kanthariya Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0022

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)
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High Courts11 Jun 2024Allowed

Satyamsing Dharmendrasing Sengar Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0021

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 294B, 323, 324, 325, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts07 Jun 2024Disposed of

State Of Gujarat Vs Vishnudas Govindram Sharma (Abated) & Ors

Gujarat High Court · (2024) 06 GUJ CK 0108

Indian Penal Code, 1860 — Section 34, 107, 114, 120(B), 143, 147, 149, 302, 304(B), 306, 498(A)Code of Criminal Procedure, 1973 — Section 209, 313, 378, 417, 418, 423Prohibition of Dowry Act, 1961 — Section 3, 4
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High Courts06 Jun 2024Disposed Of

Shravanbhai Baldevbhai Thakor Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 06 GUJ CK 0019

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High Courts06 Jun 2024Disposed Of

Rajeshbhai Bachubhai Varsani Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 06 GUJ CK 0018

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High Courts06 Jun 2024Allowed

Thakor Dashrathji Vaghuji & Ors Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439
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High Courts06 Jun 2024Allowed

Ajit @ Pakodi Sureshbhai Chaudhari Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2024Allowed

Virambhai Maganbhai Rabari Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2024Allowed

Shaileshbhai Bipinbhai Talpada & Anr Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2024Allowed

Kalpesh Omprakash Mewada & Anr Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2024Partly Allowed

Manjibhai Nathabhai Makwana Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0013

Indian Penal Code, 1860 — Section 302
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High Courts05 Jun 2024Partly Allowed

Bharat Jagdishbhai Prasad Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0012

Indian Penal Code, 1860 — Section 366, 363, 367(2)(N)(F), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L)(N), 6
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High Courts04 Jun 2024Allowed

Aasifbhai Basirbhai Shaikh & Ors Vs State Of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439
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High Courts04 Jun 2024Partly Allowed

Bhoraniya Shoyeb Yusuf Thro Mohammadbhai Yasinbhai Arodiya Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0003

Indian Penal Code, 1860 — Section 147, 148, 149, 302
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