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Gujarat High Court judgments

36,606 judgments · page 56 of 1,831

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High Courts20 Jun 2024Allowed

Hitesh S/O Rajendraprasad Gupta Thro Rajendraprasad Devisahay Gupta Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0045

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts20 Jun 2024Allowed

Sajidkhan Jahulkha Thro Faruk Khan Ramzan Khan Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0044

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(bb), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 120(B), 170, 384, 406, 420, 507Information Technology Amendment Act, 2008 — Section 66(D), 66(E), 67, 67(A), 84(B)
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High Courts20 Jun 2024Allowed

Govindsing Nanaksing Bavri (Chikligar) Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0043

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 380, 445, 457, 511
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High Courts20 Jun 2024Allowed

Asif @ Patel Yusufbhai Patel Thro Ayeshabanu Asif Patel Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0042

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 370, 380, 454, 457
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High Courts19 Jun 2024Allowed

Mahebubbhai Husenbhai Rangrej Thro Rafikbhai Husenbhai Rangrej Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0041

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(bb), 3, 3(4)Bombay Prevention of Gambling Act, 1887 — Section 4, 5
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High Courts18 Jun 2024Allowed

Ajay Amarbhai Patni Through His Father Amarbhai Mangabhai Patni Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0085

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 294(B), 323, 324, 427, 435, 506(2)
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High Courts18 Jun 2024Allowed

Mohammed Shahid Abdulkadar Sabugar Thro Imam Zaikirhusen Mohmedusman Vs District Magistrate & Ors

Gujarat High Court · (2024) 06 GUJ CK 0040

Constitution of India, 1950 — Section Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1), 3(2)(b)
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High Courts18 Jun 2024Allowed

Ashokkumar S/o Babulal Jangu Vs District Magistrate & Ors

Gujarat High Court · (2024) 06 GUJ CK 0039

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 81, 98(2)
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High Courts18 Jun 2024Allowed

Khushal @ Rohan S/o Namdev Patil Through His Brother Vishal Namdev Patil Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0038

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 81
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High Courts18 Jun 2024Allowed

Ranbir @ Suraj Virpalsinh Saini Through Geetaben Virpalsinh Saini Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0037

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 435Gujarat Police Act, 1951 — Section 135(1)
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High Courts18 Jun 2024Allowed

Pavan Hariomnath Yogi Through His Father Yogi Hariomnath Mohannath Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0036

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 435, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts14 Jun 2024Allowed

Umang Agarwal Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 06 GUJ CK 0084

Code of Criminal Procedure, 1973 — Section 319, 482Negotiable Instruments Act, 1881 — Section 138, 141, 142
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High Courts14 Jun 2024Dismissed

Ramdevbhai @ Ramu Rajubhai Chavda Vs State of Gujarat

Gujarat High Court · (2024) 06 GUJ CK 0083

Indian Penal Code, 1860 — Section 107, 108, 114, 300, 302, 304, 324Gujarat Police Act, 1951 — Section 135Code of Criminal Procedure, 1973 — Section 313, 374
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High Courts14 Jun 2024Allowed

Khurshid @ Raju S/o Abdul Rashid Khan Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0082

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 379Constitution of India, 1950 — Section Articles 21, 22
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High Courts14 Jun 2024Allowed

Mukeshbhai @ Ballu Balram Madrasi @ Naykar Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0081

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 114, 294(b), 324, 379A(1), 379A(3), 504, 506(2)Constitution of India, 1950 — Section Articles 21, 22
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High Courts14 Jun 2024Allowed

Tarbez Alias Raju Mujaaldalam Sheikh Through His Mother Yasminbanu Maeuhudiahm Shaikh Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0080

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 379, 380, 411, 454, 457Constitution of India, 1950 — Section Articles 21, 22
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High Courts14 Jun 2024Allowed

Mohanbhai Gnaneshwarbhai @ Gennibhai Jesingbhai Dantani Vs Commissioner of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0079

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 325, 336, 342, 394, 397, 428, 429, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts14 Jun 2024Allowed

Sonu @ Pasara S/o Dashrath Agale (Agade) Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0078

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts14 Jun 2024Allowed

Ajay Amarbhai Patni Through His Father Amarbhai Mangabhai Patni Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0077

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3(4)Indian Penal Code, 1860 — Section 114, 143, 146, 147, 148, 149, 294(B), 297, 307, 323, 324, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts14 Jun 2024Allowed

Anil @ Komdi S/o Ashokbhai Sapkale Through Isi Ganesh Ratan Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0076

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 120B, 143, 147, 148, 149, 323, 427, 504, 506(2)Constitution of India, 1950 — Section Articles 21, 22
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