COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 57 of 1,831

High Courts14 Jun 2024Allowed

Nikunj S/o Umeshbhai Chauhan Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0075

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1), 3(4)Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 323, 324Arms Act, 1959 — Section 25(1)A, 25(1-B)A, 29

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High Courts13 Jun 2024Dismissed

Rasikbhai Chhaganlal Shah Vs L/H of Deceased Mahendrabhai Ramanbhai Patel & Ors

Gujarat High Court · (2024) 06 GUJ CK 0074

Limitation Act, 1964 — Section 2(h), 3, 5, 14Code of Civil Procedure, 1908 — Section 96, 114, Order 47 Rule 1, Order 33 Rule 2

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High Courts13 Jun 2024Allowed

Mrutyunjay @ Bappy @ Suraj Mayarajsingh Thakor Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0073

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 116(b)

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High Courts13 Jun 2024Allowed

Samir @ Manjro S/o Rashid Shaikh Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0072

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379

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High Courts13 Jun 2024Allowed

Mazharkhan S/o Majidkhan Khan Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0071

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 324, 325, 506(2)

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High Courts13 Jun 2024Allowed

Jhinkan S/O Dukhram Varma Through Satyadeep Vikramajeet Mishra Vs Secretary Home Department & Ors

Gujarat High Court · (2024) 06 GUJ CK 0070

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 98(2), 116(b)

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High Courts13 Jun 2024Allowed

Salamuddin @ Salman Samsuddin Shaikh Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0069

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Code of Criminal Procedure, 1973 — Section 379(A)(3)

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High Courts13 Jun 2024Allowed

Kirtansinh S/o Panchamsinh Bhada (Sikalkar) Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0068

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 411, 454, 457, 504

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High Courts13 Jun 2024Allowed

Dharmendrasinh @ Pappu Mulchandji Padhiyar Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0067

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts12 Jun 2024Allowed