COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 55 of 1,831

High Courts25 Jun 2024Allowed

Prashat @ Vikki Jitendrasingh Chauhan Thro Vaishali D/O Sagar Bharambe W/O Prasant Chauhan Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0065

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3(1)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 186, 294(b), 307, 323, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts25 Jun 2024Allowed

Suraj Ramdhari Rambharose Gupta Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0064

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3(4)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 186, 294(b), 307, 323, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts25 Jun 2024Allowed

Chirag Vijaybhai Ishwarbhai Solanki Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0063

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(b), 307, 323, 337, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts25 Jun 2024Allowed

Aadil Irfanbhai Parmar Versus Vs Commissioner Of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0062

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 379Constitution of India, 1950 — Section Articles 21, 22

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High Courts25 Jun 2024Allowed

Mustkim Murtuza @ Mustufa Shaikh Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0061

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(bbb), 3, 3(4)Bombay Animal Preservation Act, 1954 — Section 8

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High Courts25 Jun 2024Allowed

Sunil kumar Babulal Bishnoi Dhanka Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0060

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A), 65(E), 81, 98(2), 116B

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High Courts24 Jun 2024Allowed

Javed @ Buttu Yusuf @ Chhuga Shaikh Through His Brother Azharuddin Yusuf @ Chhuga Shaikh Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0059

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(2), 3(4)Animal Preservation (Amendment) Act, 2017 — Section 5, 6(A), 6(A)(4), 8(2), 8(4), 10Prevention of Cruelty to Animals Act, 1960 — Section 11(1)(D)(E) (F)

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High Courts21 Jun 2024Allowed

Dilip @Gili S/o Govindbhai Vagh Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0058

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379

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High Courts21 Jun 2024Allowed

Mangilal Budhdharam Dhokharam Bishnoi Through Menkaben Mangilal Bishnoi Versus Vs Commissioner Of Police, Ahmedabad City & Ors.

Gujarat High Court · (2024) 06 GUJ CK 0057

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 116B

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High Courts21 Jun 2024Allowed

Kartik @ Jonty Vikrambhai Patel Versus Vs Police Commissioner & Ors

Gujarat High Court · (2024) 06 GUJ CK 0056

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 66(1)(b), 81, 98(2), 116B

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High Courts21 Jun 2024Allowed

Nareshbhai @ Bado Himmatbhai Patadia Thro Parmar Maheshbhai Dharamshibhai Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0055

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 83, 98(2), 116(B)

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High Courts21 Jun 2024Allowed

Omkarsing Sevasing Juni Shikligar Shikh Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0054

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 454

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High Courts21 Jun 2024Allowed

Akrammiya S/O Chotumiya Saiyad Through His Wife Shabiyaben Akrammiya Saiyad Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0053

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379

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High Courts21 Jun 2024Allowed

Saeed S/O Hadun @ Harun Shaikh Through Apshara Bi Shaikh Harun Kureshi Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0052

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379(A)(3)

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High Courts21 Jun 2024Allowed

Hari Harji Gadhavi Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0051

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65AE, 65(E), 81, 83, 98(2), 116(B)

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High Courts20 Jun 2024Allowed

Jaykumar Jitubhai Patel Through Patel Gordhanbhai Amichandbhai Vs Commissioner Of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0050

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Code of Criminal Procedure, 1973 — Section 379

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High Courts20 Jun 2024Allowed

Govind @ Bhuro Jagdishbhai Nandkishor Jajoriya (Marwadi) Through Niteshkumar Ramjivan Khatik Vs Commissioner Of Police, Ahmedabad City & Ors

Gujarat High Court · (2024) 06 GUJ CK 0049

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 147, 149, 294(B), 302, 323, 324, 326Gujarat Police Act, 1951 — Section 135(1)

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High Courts20 Jun 2024Allowed

Gautambhai Jayantibhai Makvana Vs District Magistrate & Ors

Gujarat High Court · (2024) 06 GUJ CK 0048

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 324, 337, 395, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts20 Jun 2024Allowed

Jigar Natuji Rathod Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0047

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 1B, 65AE, 65(E), 81, 83, 98(2), 116

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High Courts20 Jun 2024Allowed

Shivam @ Kali S/O Bechuram Kanojiya Vs State of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0046

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 120(B), 143, 147, 148, 149, 307, 323, 324, 325, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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