COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 53 of 1,831

High Courts10 Jul 2024Allowed

Naushad @ Sagar Mustak Alam Thro Jaya Khatun Naushad Alam Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0021

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 454Constitution of India, 1950 — Section Articles 21, 22

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High Courts09 Jul 2024Allowed

Vijaybhai @ Kali @ Kaliyo Tribhovanbhai Solanki Through Sachin Jivanbhai Rathod Versus Vs Police Commissioner Of Rajkot & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0015

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(4)Indian Penal Code, 1860 — Section 114, 147, 148, 149, 323, 324, 325, 379, 380, 427, 454, 457, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts09 Jul 2024Allowed

Virendrasinh @ Varun Narendrasinh Chudsama Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0014

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(4)Indian Penal Code, 1860 — Section 114, 294(B), 323, 326, 365, 384, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts08 Jul 2024Allowed

Mihir Rajeshbhai Ishwarlal Golani Through Rajeshbhai Ishwarlal Golani Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0020

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 379Gujarat Police Act, 1951 — Section 135

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High Courts08 Jul 2024Allowed

Akshaybhai Maheshbhai Gohil Through Vyomeshbhai Abhesinh Padhiyar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0019

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(a), 65(e), 81, 83 98(2), 116(b)Constitution of India, 1950 — Article 21, 22

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High Courts08 Jul 2024Allowed

Azharuddin @ Ajju S/O Imtiaz Ahmed Dhandhuwala Thro Seema Azharuddin Dhandhuwala Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0018

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts08 Jul 2024Allowed

Firozbhai @ Kaji Shabbirbhai Kureshi Thro Manjariya Udayraj Matreshbhai Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0017

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 504, 506(2)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(5.a)

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High Courts08 Jul 2024Allowed

Sajidbhai @ Ticho Salimbhai Dhandhukiya Thro Akil Salimbhai Dhandhukiya Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0016

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts08 Jul 2024Allowed

Mohsinmiya @ Tanki @ Don Shabbirmiya Sipai Thro Asmabanu Mohsinmiya Sipai Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0013

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65A(a), 65(a)(e), 81, 98(2), 116BConstitution of India, 1950 — Article 21, 22

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High Courts08 Jul 2024Allowed

Harendrasingh @ Chhotu Popsingh @ Pappubhai Parihar Thro Nirmalaben Popsingh Rajput Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0012

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 83

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High Courts08 Jul 2024Allowed

Jatin @ Batlo Hashmukhbhai Padhiyar Through Sapnaben Jatinbhai Padhiyar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0011

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 294(B), 323, 325, 392, 394, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts08 Jul 2024Allowed

Vishalbhai Maheshbhai Gohil Thro Vyomeshbhai Abhesinh Padhiyar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0010

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 83, 98(2), 116B

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High Courts08 Jul 2024Allowed

Savanali @ Bapti S/O Rahematali Shekh Thro Rasida Najrul Gaji Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0009

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(g), 3, 3(1), 3(4)Immoral Traffic. (Prevention)] Act, 1956 — Section 3, 4, 5, 7Indian Penal Code, 1860 — Section 370(A)(2)

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High Courts08 Jul 2024Allowed

Vishal @ Bholo Govindbhai Parmar Through Parmar Vaishaliben Vishalkumar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0008

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65A(a), 65(a)(e), 81, 98(2), 116B

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High Courts08 Jul 2024Allowed

Jayraj Ganeshlal Shivram Mochi Thro Ganeshlal Shivram Mochi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0007

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 83, 98(2), 116B

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High Courts08 Jul 2024Allowed

Ajit S/O Rajnarayan Singh Through Indrajit S/O Ashok Kumar Patel Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0006

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 116B

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High Courts08 Jul 2024Allowed

Ashokkumar Mishrilal Hiralal Kalal Thro Kanhaiya Lal S/O Mishrilal Kalal Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0005

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 98(2), 116(2)

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High Courts08 Jul 2024Allowed

Sunny Ghanshyam Jani Thro Umaben Sunnybhai Jani Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0004

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65A(a), 65(a)(e), 81, 98(2), 116B

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High Courts03 Jul 2024Allowed

Mehulbhai Somabhai @ Chamanbhai Mevada Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0003

Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3, 8(c), 20(b)iiC, 29Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)

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High Courts03 Jul 2024Disposed of

Ramsinh Meghrajji Jadeja Proprietor Of M/s. Ramdev Construction Company Versus Vs Gujarat State Police Housing Corporation Ltd. & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0002

Arbitration and Conciliation Act, 1996 — Section 7, 7(1), 11Gujarat Public Works Contracts Dispute Arbitration Tribunal Act, 1992 — Section 2(1)(i), 2(1)(a), 2(1)(ii), 2(k), 8, 8(5), 21Companies Act, 1956 — Section 3

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